Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,854 total)
SHRI SATISH JAIN,INDORE vs THE CIT-2, INDORE
ITA 342/IND/2015[2010-11]Status: DisposedITAT IndoreAY 2010-11
DAMODAR LAL SONI,JAIPUR vs ITO, JAIPUR
ITA 805/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
THE TINPLATE COMPANY OF INDIA LTD.,KOLKATA vs DCIT, CIR-3(1), KOLKATA, KOLKATA
ITA 1066/KOL/2016[2011-2012]Status: DisposedITAT KolkataAY 2011-2012
ACIT, CIR-2, BURDWAN, BURDWAN vs M/S SAMANAWAYA, BURDWAN
ITA 583/KOL/2014[2007-08]Status: DisposedITAT KolkataAY 2007-08
M/S A. P. ENGINEERING CORPORATION,KOLKATA vs ITO, WD-51(4), KOLKATA, KOLKATA
ITA 268/KOL/2014[2008-09]Status: DisposedITAT KolkataAY 2008-09
ASIA SATELLITE TELECOMMUNICATION CO. LTD.,NEW DELHI vs DCIT (INTERNATIONAL TAXATION), NEW DELHI
ITA 952/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. CHEEKO TEL PVT. LTD.,NOIDA vs ITO, NEW DELHI
ITA 940/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S AVS INVESTMENTS PVT. LTD., NEW DELHI
ITA 5302/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT (E), NEW DELHI vs MAI KAMLIWALI JAN KALYAN CHARITABLE TRUST, NEW DELHI
ITA 4762/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
MR. SEVA SINGH,NEW DELHI vs ITO, NEW DELHI
ITA 4721/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs SHRI SHANTI SWAROOP BATRA, DELHI
ITA 4631/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, ROHTAK vs SHRI BALJEET, JHAJJAR
ITA 4416/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. ROSHAN LAL JAIN & CO. PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 4392/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SH. AMAN MEHTANI,NEW DELHI vs DCIT, FARIDABAD
ITA 4324/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
CHANDER BHAN,HARYANA vs ITO, JIND
ITA 4299/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO (E), NEW DELHI vs M/S. THE INDIAN GOLF UNION, NEW DELHI
ITA 4219/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
MR. RAJ KUMAR CHAWLA,NEW DELHI vs ACIT, NEW DELHI
ITA 4136/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
MR. RAJ KUMAR CHAWLA,NEW DELHI vs ACIT, NEW DELHI
ITA 4135/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
SHRI BINDIYA AHUJA,NEW DELHI vs ITO, NEW DELHI
ITA 3895/DEL/2016[2003-04]Status: DisposedITAT DelhiAY 2003-04
SMT. SHASHI SHARMA,DEHRADUN vs DCIT, DEHRADUN
ITA 3716/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
NISHIT SAXENA,NEW DELHI vs ITO, NEW DELHI
ITA 2971/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S MEGASOFT SOLUTIONS (INDIA) PVT. LTD., NEW DELHI vs DCIT, NEW DELHI
ITA 2831/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. SHAILY TALUJA,MEERUT vs ACIT, MEERUT
ITA 2530/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S GIAN SAGAR EDUCATIONAL & CHARITABLE TRUST,NEW DELHI vs DCIT, NEW DELHI
ITA 2292/DEL/2016[]Status: DisposedITAT Delhi
M/S. ADISHWAR LAL JAIN & SONS,DELHI vs ACIT, NEW DELHI
ITA 1457/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. SANDEEP KUMAR JAIN HUF,DELHI vs ACIT, NEW DELHI
ITA 1455/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. M.M. INDUSTRIES,NEW DELHI vs ITO, FARIDABAD
ITA 1302/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT (LTU), NEW DELHI vs M/S. EXL SERVICE.COM (INDIA) PVT. LTD., NEW DELHI
ITA 615/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ASIA SATELLITE TELECOMMUNICATION CO. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 563/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs METRO DECROTATIVE PVT LTD, NEW DELHI
ITA 513/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
