Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
SH. TULSI SAHIB SANTMAT MANDIR TRUST SAMITI,ALIGARH vs CIT, GHAZIABAD
ITA 4186/DEL/2014[]Status: DisposedITAT Delhi
M/S. DELOITTE HASKINS & SELLS,GURGAON vs ACIT, NEW DELHI
ITA 1306/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
RBS INDIA DEVELOPMENT CENTRE PVT. LTD.,GURGAON vs ACIT, GURGAON
ITA 5443/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
RBS INDIA DEVELOPERS CENTRE PVT. LTD.,GURGAON vs ACIT, GURGAON
ITA 5538/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
PARAS TRADERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 2696/DEL/2010[1997-98]Status: DisposedITAT DelhiAY 1997-98
DIGAMBAR BHAURAO PATIL (HOTALKAR) PROP. GANGARAMJI GINNING AND PRESSING FACTORY NAIGAON vs INCOME TAX OFFICER, WARD-3 (2), NANDED
ITA/64/2016ITAT Bombay
THE C.I.T.B.C-III. vs M/S.INDUSTRIAL CREDIT and INVESTMENT CORPORATION OF INDIA LTD,
ITR/118/1998ITAT Bombay
THE COMMISSIONER OF INCOME TAX BHOPAL vs SMT. SAROJ KAPOOR
ITA/13/2013ITAT Madhya Pradesh
THE COMMISSIONER OF INCOME TAX vs S.P.BAGLA
ITA/493/2005ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX DEL vs PUSHPA MARWAH
ITA/260/2005ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
I.T.O. WARD -2(2), NAGPUR vs SMT. SAMYUKTA ASHWIN SABNANI NEE SAMYUKTA SHIVJIT MORYA, NAGPUR
ITA 38/NAG/2016[2008-09]Status: DisposedITAT NagpurAY 2008-09
SHRI ANIL LAKHANLAL MALVIYA,NAGPUR vs DY.CIT- 1, NAGPUR
ITA 54/NAG/2015[2010-11]Status: DisposedITAT NagpurAY 2010-11
LOKMANYA TILAD JANAKALYA SHIKSHAN SANSTHA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -2, NAGPUR
ITA 384/NAG/2012[2008-09]Status: DisposedITAT NagpurAY 2008-09
THE VIDHARBHA PREMIER CO-OPERATIVE HOUSING SOCIETY LTD,NAGPUR vs TAX RECOVERY OFFICER, RANGE-6, NAGPUR
ITA 232/NAG/2012[2009-10]Status: DisposedITAT NagpurAY 2009-10
ITO, WARD-6(1), NAGPUR vs THE VIDARBHA PREMIER CO-OP. HOUSING SOCIETY, NAGPUR
ITA 224/NAG/2012[2009-10]Status: DisposedITAT NagpurAY 2009-10
NAWAL KISHORE SHARMA,JAIPUR vs ITO, JAIPUR
ITA 785/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
D.C.I.T.CC - VIII,KOL., KOLKATA vs M/S KANAK PROJECTS LTD., KOLKATA
ITA 2250/KOL/2013[2007-08]Status: DisposedITAT KolkataAY 2007-08
S.ANJANEYULU,CHENNAI vs DDIT, CHENNAI
ITA 1568/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT (E) 1(1), MUMBAI vs KARUNA MEDICA SOCIETY, MUMBAI
ITA 6650/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
CAPGEMINI SA,MUMBAI vs DCIT (IT) 2(1)(1), MUMBAI
ITA 6323/MUM/2016[2013-14]Status: DisposedITAT MumbaiAY 2013-14
SANGITA D. WAYALE,THANE vs ITO WD 3(4), KALYAN
ITA 4250/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
VITHABAI A. WAYALE,THANE vs ITO WD 3(4), KALYAN
ITA 4249/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DEEPAK A. WAYALE,THANE vs ITO WD 3(4), KALYAN
ITA 4244/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MANOHAR N. WAYALE,THANE vs ITO WD 3(4), KALYAN
ITA 4243/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
NIRABAI S. PATIL,THANE vs ITO WD 3(4), KALYAN
ITA 4242/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
KASHIBAI N. WAYALE,THANE vs ITO WD 3(4), KALYAN
ITA 4241/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ALKA M. WAYALE,THANE vs ITO WD 3(4), KALYAN
ITA 4240/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ANIL K. WAYALE,THANE vs ITO WD 3(4), KALYAN
ITA 4239/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
KISAN N. WAYALE,THANE vs ITO WD 3(4), KALYAN
ITA 4238/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
SUNIL R. WAYALE,THANE vs ITO WD 3(4), KALYAN
ITA 4237/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05