Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
M/S. BHASKAR INDUSTRIES PRIVATE LIMITED (FORMERLY KNOW AS BHASKAR INDUSTRIES LIMITED),BHOPAL vs THE ACIT 1(2), BHOPAL
ITA 68/IND/2014[2010-11]Status: DisposedITAT IndoreAY 2010-11
THE ACIT, 1(2), BHOPAL vs M/S. BHASKAR INDUSTRIES LTD., BHOPAL
ITA 194/IND/2014[2010-11]Status: DisposedITAT IndoreAY 2010-11
ACIT, AJMER vs SUDARSHNA SOMANI, KISHANGARH
ITA 474/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
HANUMANTHA RAJ.H vs THE STATE OF KARNATAKA
WP/32452/2015ITAT Karnataka
ARAVIND KUMAR
ASST CIT 14(1)(2), MUMBAI vs GODREJ INDUSTRIES LTD, MUMBAI
ITA 164/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
GODREJ INDUSTRIES LTD,MUMBAI vs DCIT RG 10(2), MUMBAI
ITA 151/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ABHINAV KNOWLEDGE SERVICES P.LTD,MUMBAI vs ITO (TDS) 1(1), MUMBAI
ITA 7211/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 2(1)(1), MUMBAI vs ALLIED MINING INDUSTRIES P.LTD, MUMBAI
ITA 7209/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 19(3)(3), MUMBAI vs SEA FACE PARK CO OPERATIVE HOUSING SOCIETY LTD, MUMBAI
ITA 7146/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 17(2), MUMBAI vs SPV FAMILY TRUST, MUMBAI
ITA 6855/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RENY JOSEPH,THANE vs ITO WD 3(2), THANE
ITA 3967/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO TDS 3(3), MUMBAI vs SINGAPORE AIRLINES LTD, MUMBAI
ITA 3914/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO TDS 3(3), MUMBAI vs SYNCOM FORMULATIONS (INDIA ) LTD, MUMBAI
ITA 3913/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 24(3), MUMBAI vs SHEKHAR S. DADARKAR, MUMBAI
ITA 3911/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO (E)-II(1), MUMBAI vs KALYANI CARTIABLE TRUST, MUMBAI
ITA 198/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ALPA KHERAJ BHANUSHALI,MUMBAI vs ITO 18(1)(3), MUMBAI
ITA 3761/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PARASHAR L. THAKKAR,MUMBAI vs ASST CIT 21(1), MUMBAI
ITA 3552/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT 2(1), MUMBAI vs TML DRIVELINES LTD ( FORMERLY KNOWN AS H.V. TRANSMISSIONS LTD), MUMBAI
ITA 3362/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KHEMKA KLOTHINGS P.LTD,MUMBAI vs ITO WD 6(2)(4), MUMBAI
ITA 1313/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KORN FERRY INTERNAIOTNAL P.LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 1117/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 6(2)(4), MUMBAI vs KHEMKA KLOTHINGS P.LTD, MUMBAI
ITA 1103/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PR.COMMISSIONER OF INCOME TAX-3 vs EESHAAN AUTOMATION PVT. LTD
ITA/27/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
MS. ARCHANA LAL,NOIDA vs DCIT, NOIDA
ITA 5861/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
JATINDER SINGH ANAND,NEW DELHI vs ITO, NEW DELHI
ITA 5018/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
BALWANT KUMAR,HARYANA vs ITO, HARYANA
ITA 3183/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SMT. RENU GUPTA,MUZAFFARNAGAR vs ITO, MUZAFFARNAGAR
ITA 2078/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. JAYPEE COMMODITIES LTD., NEW DELHI
ITA 4090/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. APOLLO TYRES LTD.,GURGAON vs DCIT (TDS), GURGAON
ITA 3216/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. APOLLO TYRES LTD.,GURGAON vs DCIT (TDS), GURGAON
ITA 3215/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. MOHIT JAIN,MEERUT vs ACIT, MEERUT
ITA 4371/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05