Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
BLUE DIAMOND INFRASTRUCTURE & REALTY P.LTD,NAVI MUMBAI vs ACIT RG 10(3), MUMBAI
ITA 6176/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT 10(3), MUMBAI vs BLUE DIAMOND INFRASTRUCTURE & REALITY P. LTD, NAVI MUMBAI
ITA 6119/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ASST CIT 2(1), MUMBAI vs BINANI METAS LTD, MUMBAI
ITA 6014/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ADIT (IT) 3(2), MUMBAI vs FIRST ADVANTAGE P. LTD, MUMBAI
ITA 3031/MUM/2010[2008-09]Status: DisposedITAT MumbaiAY 2008-09
PR.COMMISIONER OF INCOME TAX-6 vs M/S N.C CABLES LTD.
ITA/335/2015ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
CAMBRIDGE SOLUTIIONS LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1385/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S. TIRUPATI RESURFACING PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6478/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ACIT, NEW DELHI vs M/S ANMOL POLYMERS PVT. LTD., NEW DELHI
ITA 4285/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
ITO (E), NEW DELHI vs DR. BHAI MOHAN SINGH FOUNDATION, NEW DELHI
ITA 2803/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
PRADEEP KUMAR GAMBHIR,NEW DELHI vs DCIT, NEW DELHI
ITA 2733/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
PRADEEP KUMAR GAMBHIR,NEW DELHI vs DCIT, NEW DELHI
ITA 2732/DEL/2012[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. SWEN TELEVISION LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2705/DEL/2012[2006-07]Status: DisposedITAT DelhiAY 2006-07
PR. COMMISSIONER OF INCOME TAX- 8, DELHI vs M/S. SOJITZ INDIA PRIVATE LIMITED
ITA/28/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX, GURGAON vs M/S SUN LIFE INDIA SERVICE CENTRE PVT.LTD.
ITA/408/2016ITAT Punjab & Haryana
MR. JUSTICE SURINDER GUPTA,MRS JUSTICE DAYA CHAUDHARY
M/S JAIPUR SPINNING and WEAVING vs THE DEPUTY COMMISSIONER OF INC
ITA/104/2004ITAT Rajasthan
C I T JAIPUR vs KRISHNA KUMAR GATTANI
ITA/185/2003ITAT Rajasthan
COMMISSIONER OF INCOME TAX JAI vs M/S VISHNU APARTMENTS JAIPUR
ITA/6/2004ITAT Rajasthan
C I T JAIPUR vs RANA SILK SAREES
ITA/39/2004ITAT Rajasthan
SHRI RAM MURTHI PARASHAR vs THE INCOME TAX OFFICER
ITA/44/2005ITAT Rajasthan
C I T ALWAR vs M/S SUNIL SYNCHEM LTD ALWAR
ITA/46/2004ITAT Rajasthan
C I T JAIPUR vs V K RANA
ITA/65/2003ITAT Rajasthan
THE PR. COMMISSIONER OF INCOME TAX, GURGAON vs M/S AGILENT TECHNOLOGIES( INTERNATIONAL) PVT. LTD
ITA/407/2016ITAT Punjab & Haryana
CHIEF ENGINEER I D R IRRIGATIO vs A C I T and ORS
ITA/173/2003ITAT Rajasthan
INSTITUTE OF MANAGEMENT AND ADVANCE GLOBAL EXCELLENCE (IMAGE),BHUBANESWAR vs ACIT(EXEMPTIONS), BHUBANESWAR
ITA 225/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
M/S. HIND TALKIES,CUTTACK vs ITO, CUTTACK
ITA 259/CTK/2015[2007-08]Status: DisposedITAT CuttackAY 2007-08
LADI SRINIVAS RAO,RAYAGADA vs ITO, RAYAGADA WARD, RAYAGADA, RAYAGADA
ITA 394/CTK/2014[2009-10]Status: DisposedITAT CuttackAY 2009-10
I.T.O. WARD - 2,KHAMGAON, KHAMGAON vs M/S SHRI HANUMAN ONION TRADING CO.,
ITA 534/NAG/2016[2008-09]Status: DisposedITAT NagpurAY 2008-09
DY. C.I.T. CIR-.1, NAGPUR vs SHRI HEMRAJ PUNEKAR,
ITA 515/NAG/2016[2009-10]Status: DisposedITAT NagpurAY 2009-10
THE ACIT, CICLE -4(1), INDORE vs M/S. NAROTTAMDAS ENTERPRISES PODDAR PLAZA, INDORE
ITA 843/IND/2016[2009-10]Status: DisposedITAT IndoreAY 2009-10
M/S. HERO'S EDUCATION AND WELFARE SOCIETY,BHOPAL vs THE ACIT 3(1), BHOPAL
ITA 232/IND/2015[2010-11]Status: DisposedITAT IndoreAY 2010-11
