Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
ICCONOL PETROLEUMS P.LTD,MUMBAI vs ITO 8(2)(1), MUMBAI
ITA 6501/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CIR 6(1), MUMBAI vs ABC BEARING LTD, MUMBAI
ITA 638/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 10(1), MUMBAI vs STAR UNIN DAI-ICHI LIFE INSURANCE CO. LTD, MUMBAI
ITA 6281/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (TDS) (OSD) 1(2), MUMBAI vs EURO RSCG ADVERTISING P. LTD, MUMBAI
ITA 6210/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
WILHEMSEN SHIP MANAGEMENT (I) P. LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 6159/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 14(1), MUMBAI vs SANJAY B PAHARIYA, MUMBAI
ITA 6099/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHANISH CONSTRUCTION P. LTD,MUMBAI vs ITO 8(3)(1), MUMBAI
ITA 6087/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 24(2), MUMBAI vs UNISYNTH CHEMICALS, MUMBAI
ITA 5967/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (TDS) (OSD) 1(2), MUMBAI vs ENTERTAINMENT NETWORK (I) LTD, MUMBAI
ITA 5227/MUM/2014[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ACIT 21(1), MUMBAI vs NAILESH P DALAL, MUMBAI
ITA 4584/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NENSHI L SHAH,MUMBAI vs AST CIT CEN CIR 17 & 28, MUMBAI
ITA 4115/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
NUCLEAR POWER CORPORATION OF INDIA LTD,MUMBAI vs CIT LTU, MUMBAI
ITA 3880/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHEETAL J SEA,MUMBAI vs ITO WD 15(1)(3), MUMBAI
ITA 2890/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
VITKOVICE HEAVY MACHINERY A.S.,MUMBAI vs ASST DIT (IT) 2(2), MUMBAI
ITA 2125/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO (TDS) (OSD) 1(2), MUMBAI vs ENTERTAINMENT NETWORK (INDIA) LTD, MUMBAI
ITA 1352/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SANOFI PASTEUR INDIA P.LTD,MUMBAI vs ASST CIT 8(3), MUMBAI
ITA 769/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAKHEE MANILAL WADHWA,MUMBAI vs ASST CIT CIR 15(2), MUMBAI
ITA 7144/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 18(2)(4), MUMBAI vs SANJAY CO OP CREDIT SOCIETY LTD, MUMBAI
ITA 7052/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHAHZAAD S. DALAL,MUMBAI vs ADDL CIT 13(1), MUMBAI
ITA 6505/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 8(3), MUMBAI vs SANOFI PASTEUR INDIA P. LTD, MUMBAI
ITA 647/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 10(1), MUMBAI vs STAR UNION DIA-ICHI LIFE INSURANCE COMPANY LTD, MUMBAI
ITA 5090/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AUBSINGH DHARAMSINGH CHOUHAN,MUMBAI vs ACIT 17(3), MUMBAI
ITA 5075/MUM/2013[2002-03]Status: DisposedITAT MumbaiAY 2002-03
SUNNY VISTA REALTORS P. LTD,MUMBAI vs ASST CIT CIR 3(3), MUMBAI
ITA 4580/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ESSEL INFRAPROJECTS LTD,MUMBAI vs DCIT CIR 7(1), MUMBAI
ITA 4244/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RAMESH SUMERMAL SHAH,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 1936/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
ITO WD 22(3)(1), NAVI MUMBAI vs BHNDU HATWAR, NAVI MUMBAI
ITA 1558/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
N. KUMAR DIAMOND EXPORTS LTD,MUMBAI vs ITO 5(2)(1), MUMBAI
ITA 4176/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
BHANSALI BRIGHT BARAS P.LTD,MUMBAI vs ACIT 5(1), MUMBAI
ITA 3976/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NAAZISH N SHAH,MUMBAI vs ITO 11(3)-1, MUMBAI
ITA 364/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 25(1)(4), MUMBAI vs BIO VET INDUSTRIES, MUMBAI
ITA 6243/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
