Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
BHAGIRATH CHANDULAL ARYA,MUMBAI vs PR CIT 18, MUMBAI
ITA 931/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GOLDMAN SACHS (INDIA) SECURITIES P.LTD,MUMBAI vs ASST CIT CIR 7(1)(1), MUMBAI
ITA 927/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ANJNA RAJEEV SAHI,NAVI MUMBAI vs ITO 15(1)(1), MUMBAI
ITA 7382/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT 3(1)(2), MUMBAI vs CHINSHA PROPERTY P. LTD, MUMBAI
ITA 4791/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHRIRAM SAHAKARI PATPEDHI MARYADIT,MUMBAI vs ITO 20(3)(3), MUMBAI
ITA 4014/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
SHRIRAM SAHAKARI PATPEDHI MARYADIT,MUMBAI vs ITO 20(3)(3), MUMBAI
ITA 4013/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MOHAN P. GOKULKAR,BHIWANDI vs ITO WD 1(2), KALYAN
ITA 380/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
STANDARD CHARTERED BANK ( MAURITIUS) LTD,MUMBAI vs CIT (IT) 4, MUMBAI
ITA 3248/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BATLIBOI INTERNATIONAL LTD,MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 303/MUM/2016[2002-03]Status: DisposedITAT MumbaiAY 2002-03
LAKE CITY SUPER SPECIALITY HEALTHCARE PVT. LTD.,THANE vs ADDL. CIT (TDS), THANE
ITA 2922/MUM/2016[2009-10 QUARTER - 1]Status: DisposedITAT Mumbai
PUSHPAVATI KHUSHALCHAND MEHTA,MUMBAI vs ITO 20 (2)(1), MUMBAI
ITA 2784/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ACIT 30(1), MUMBAI vs B.K. SHARMA, MUMBAI
ITA 834/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ALL INDIA GEMS & JEWELLERY TRADE FEDERATION,MUMBAI vs ADIT (E) II(2), MUMBAI
ITA 5532/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASIAN PAINTS LTD,MUMBAI vs DCIT LTU, MUMBAI
ITA 3289/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VINOD CHATURBHUJ VALECHA,MUMBAI vs ITO 19(1)(2), MUMBAI
ITA 2761/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
B.P.CHEMICALS, MUMBAI vs JT CIT 13(2), MUMBAI
ITA 2443/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MURLIDHAR P.SUTRAVE,MUMBAI vs DCIT CEN CIR 24& 26, MUMBAI
ITA 2276/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
CHIRAG J. MEHTA,MUMBAI vs ITO 19(2)(1), MUMBAI
ITA 1800/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO WD 29(2)(5), MUMBAI vs PADMAVATI ENTERPRISES, MUMBAI
ITA 1709/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PARAG PARIKH FINANCIAL ADVISORY LTD.,MUMBAI vs ITO 4(2)(1), MUMBAI
ITA 1610/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 14(3)(1), MUMBAI vs WOCKCHARDT LTD, MUMBAI
ITA 1397/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ABC BEARING LTD,MUMBAI vs ADDL CIT RG 6(1), MUMBAI
ITA 780/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NARESH R.NAIK,MUMBAI vs ITO WD 19(3)(3), MUMBAI
ITA 759/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT 14(2)(1), MUMBAI vs INDIA FIRST LIFE INSURANCE CO.LTD, MUMBAI
ITA 7276/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MSC CREWING SERVICES P.LTD,MUMBAI vs DCIT CIR 8(2), MUMBAI
ITA 7110/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BRIGHT BROTHERS LTD,MUMBAI vs ADDL CIT RG 6(1), MUMBAI
ITA 6907/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SKM STEELS LTD,MUMBAI vs DCIT RG 5(3), MUMBAI
ITA 6904/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SANGHVI BROTHER5S BROKERAGE LTD,MUMBAI vs ACIT 4(2), MUMBAI
ITA 6898/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
BRIJDA ROAD LINES P.LTD,MUMBAI vs ITO WD 6(1)(4), MUMBAI
ITA 6768/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 8(3)(1), MUMBAI vs SHREE LAXMI INFOSOLUTINS & JEWELERY LTD, MUMBAI
ITA 6586/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10