Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
GOPAL SHARAN GUPTA,JAIPUR vs ITO, ALWAR
ITA 802/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
RAMSWAROOP POONIA,JAIPUR vs ITO, JAIPUR
ITA 792/JPR/2016[2006-07]Status: DisposedITAT JaipurAY 2006-07
SURAKSHA FLEXCO PACK PVT. LTD.,AJMER vs ACIT, AJMER
ITA 766/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
MANGI LAL SHARMA,SIKAR vs DCIT, SIKAR
ITA 661/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
GHODAWAT HOTELS PVT.LTD.,JAIPUR vs DCIT(HQ), JAIPUR
ITA 886/JPR/2014[2006-07]Status: DisposedITAT JaipurAY 2006-07
M/S LOGISYS INDIA LTD.,KOLKATA vs DCIT, CIR-3(1), KOLKATA, KOLKATA
ITA 843/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SRI SANJIB KUMAR KOTHARI,KOLKATA vs THE ACIT, CIR-40/45, KOLKATA, KOLKATA
ITA 778/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
ASANSOL DURGAPUR DEVELOPMENT AUTHORITY,DURGAPUR vs DCIT, CIR-1, KOLKTA, DURGAPUR
ITA 500/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DEBOTTOR TRUST ESTATE OF RAMMOHAN MULLICK,KOLKATA vs ITO, WARD - 43(4), KOLKATA, KOLKATA
ITA 217/KOL/2016[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
SURYA PRAKASH TOSHNIWAL HUF,KOLKATA vs ITO, WD-41(3), KOLKATA, KOLKATA
ITA 1213/KOL/2016[2005-2006]Status: DisposedITAT KolkataAY 2005-2006
DCIT, CIR-2, JALPAIGURI, JALPAIGURI vs M/S RAIGANJ CO-OPERATIVE AGRICULTURE & RURAL DEVELOPMENT BANK LTD., UTTAR DINAJPUR
ITA 709/KOL/2015[2011-12]Status: DisposedITAT KolkataAY 2011-12
M/S INDIAN ALUMINIUM COMPANY LTD. (NOW MERGED WITH HINDALCO INDUSTRIES LTD.),MUMBAI vs DCIT, CIR-8, KOLKATA, KOLKATA
ITA 139/KOL/2014[1999-2000]Status: DisposedITAT KolkataAY 1999-2000
M/S Y.P.INDIA (P) LTD.,KOLKATA vs INCOME TAX OFFICER, WARD-8(2), KOLKATA, KOLKATA
ITA 2839/KOL/2013[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
INCOME TAX OFFICER WARD-4(2), KOLKATA vs M/S MARTIN BURN LTD., KOLKATA
ITA 2169/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
M/S MITRA GUHA & BUILDERS(INDIA) CO.,KOLKATA vs CIT-XI, KOLKATA, KOLKATA
ITA 820/KOL/2012[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
J.C.I.T RANGE - 56,KOLKATA, KOLKATA vs M/S ARTI BRIGHT COMPANY., KOLKATA
ITA 1933/KOL/2012[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
ASANSOL DURGAPUR DEVELOPMENT AUTHORITY,DURGAPUR vs ACIT, CIR-1, DURGAPUR, DURGAPUR
ITA 1328/KOL/2012[2009-10]Status: DisposedITAT KolkataAY 2009-10
DCIT, CIRCLE - 1, KOLKATA, KOLKATA vs M/S. MCNALLY BHARAT ENGINEERING COMPANY LIMITED, KOLKATA
ITA 99/KOL/2011[2003-04]Status: DisposedITAT KolkataAY 2003-04
JCIT(OSD), CIRCLE - 9, KOLKATA, KOLKATA vs M/S. BAGRI SYNTHETICS PVT. LTD., KOLKATA
ITA 1667/KOL/2011[2006-07]Status: DisposedITAT KolkataAY 2006-07
DCIT, CIRCLE - 9, KOLKATA, KOLKATA vs M/S. BAGREES INVESTMENTS PVT. LTD., KOLKATA
ITA 1335/KOL/2011[2006-07]Status: DisposedITAT KolkataAY 2006-07
KANCHANDEVI CHALLANI,CHENNAI vs ITO, CHENNAI
ITA 3213/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
KANCHANDEVI CHALLANI,CHENNAI vs ITO, CHENNAI
ITA 3212/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. DILIP & SONS (HUF),CHENNAI vs DCIT, CHENNAI
ITA 2718/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SHRI G. SUBRAMANIAN,CHENNAI vs ITO, CHENNAI
ITA 2191/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. TEEYAM LEATHERS,CHENNAI vs ACIT, CHENNAI
ITA 2174/CHNY/2016[2003-04]Status: DisposedITAT ChennaiAY 2003-04
M/S. KONGUNADU ARTS & SCIENCE COLLEGE COUNCIL,COIMBATORE vs ITO, COIMBATORE
ITA 2133/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
P.SHANMUGAM,COIMBATORE vs ITO, COIMBATORE
ITA 202/CHNY/2016[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
M.MUTHUKUMAR,CHENNAI vs ITO, CHENNAI
ITA 197/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
DCIT, CHENNAI vs SOUTHERN AGRIFURANCE INDUSTRIES PVT LTD., CHENNAI
ITA 1577/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
AKEELA DHANDAPANI,CHENNAI vs ITO, COIMBATORE
ITA 153/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
