ADIT(E), NEW DELHI vs. M/S. INDIAN INSTITUTE OF SOCIAL DEVELOPMENT, NEW DELHI

PDF · subscribers
ITA 1413/DEL/2014Status: DisposedITAT Delhi29 December 2016AY 2007-08

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →