The Commissione of Income Tax-IV, vs. M/s. Power Computer Technologies

PDF · subscribers
ITTA/638/2016HC TelanganaHBHC01027592201628 December 2016Bench: U.DURGA PRASAD RAO,SANJAY KUMAR6 pages

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →