DCIT, NEW DELHI vs. M/S. A. LITTLE WORLD PVT. LTD., MUMBAI
ITA 4801/DEL/2012Status: DisposedITAT Delhi21 December 2016AY 2008-09
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- M/S.Surveillance System, Sambalpur vs. Commissioner Of CT And GST Odisha , CT And GST Commissionerate , Cuttack OdishaOrissa · 3 Nov 2026
- M/S.Himansu Palei vs. Assistant Commissioner Central GST CBIC Keonjhar Division, KeonjharOrissa · 3 Nov 2026
- M/S. Access Worldwide Cargo vs. The Commissioner Of CustomsKarnataka · 3 Nov 2026
- M/S Greenlam Industries LTD And Another vs. The UOI And OthersHimachal Pradesh · 3 Nov 2026
- M/S Sahoo Supply Agency,Balasore vs. Central Board Of Indirect Taxes And Customs,New DelhiOrissa · 3 Nov 2026