Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
DCIT CC 7(4), MUMBAI vs AJAY H. GUPTA (HUF), MUMBAI
ITA 1828/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 7(4), MUMBAI vs AJAY H. GUPTA (HUF), MUMBAI
ITA 1827/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO (TDS) 1(1)(3),MUMBAI vs BKS GALAXY REALTORS P.LTD, NAVI MUMBAI
ITA 2341/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
QUANTUM ADVISORS P.LTD,MUMBAI vs ITO WD 1(3)(1), MUMBAI
ITA 2050/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
R.M. INVESTMENT & TRADING CO. LTD,KOLKATTA vs DCIT CEN CIR 1(2), MUMBAI
ITA 2039/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
VANGUARD JEWELS LTD,MUMBAI vs DCIT (OSD) 9(1) NOW CHANGED TO DCIT CC 1(1), MUMBAI
ITA 1955/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 4(2)(1), MUMBAI vs PRANAV SECURITIES P.LTD, MUMBAI
ITA 1144/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
KEPEL FELS OFFSHORE & ENGINEERING SERVICES MUMBAI P.LTD,MUMBAI vs ITO WD 9(2)(2), MUMBAI
ITA 6278/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LOTUS ENERGY INDIA LTD,MUMBAI vs DCIT RG 8(2), MUMBAI
ITA 2708/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DHARMEN DOSHI,MUMBAI vs ITO 19(2)(1), MUMBAI
ITA 6425/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THE DANIEL INVESTMENTS P.LTD,MUMBAI vs ACIT CEN CIR 20, MUMBAI
ITA 1901/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ASST CIT CIR 19(2), MUMBAI vs RUKHANA ENTERPRISES, MUMBAI
ITA 1857/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ADDL CIT RG 15(1), MUMBAI vs BHUMIRAJ CONSTRUCTIONS, NAVI MUMBAI
ITA 8803/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
MADHU ANAND GUPTA,MUMBAI vs A.C.I.T.-10(3), MUMBAI
ITA 7250/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SHARMILA N PATEL,MUMBAI vs ITO 14(2)3, MUMBAI
ITA 4618/MUM/2011[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT CEN CIR 23, MUMBAI vs RAJENDRA BAROT, MUMBAI
ITA 2965/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
REKHA BAROT,MUMBAI vs DCIT CEN CIR 23, MUMBAI
ITA 2888/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
REKHA BAROT,MUMBAI vs DCIT CEN CIR 23, MUMBAI
ITA 2887/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
RAJENDRA BAROT,MUMBAI vs DCIT CEN CIR 23, MUMBAI
ITA 2883/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
M/S. GLAXO SMITHKLINE PHARMACEUTICALS LTD.,MUMBAI vs ACIT CIR. 6(1), MUMBAI
ITA 1061/MUM/2006[2002-2003]Status: DisposedITAT MumbaiAY 2002-2003
THE PR. COMMISSIONER OF INCOME TAX -6 vs NANAK RAM JAISINGHANI
ITA/831/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX INT. TAXATION-3 vs TRAVELPORT L.P. USA (FORMERLY WORLDSPAN L.P. USA)
ITA/603/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
GRUNER INDIA PRIVETE LIMITED vs DIRECTOR OF INCOME TAX (TRANSFAR PRICING )-1
ITA/708/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
M/S. RAJ METAL CO.,DELHI vs ITO, NEW DELHI
ITA 2842/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
MRS. RAMESH KHANEJA,FARIDABAD vs ITO, FARIDABAD
ITA 2733/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
REWTI RAMAN DEVELOPERS (P) LTD.,DELHI vs ITO, NEW DELHI
ITA 2188/DEL/2015[2006-07]Status: DisposedITAT DelhiAY 2006-07
SMT. ANURADHA SHARMA,NEW DELHI vs ACIT, NEW DELHI
ITA 802/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. S.K. INDUSTRIES,NEW DELHI vs DCIT, NEW DELHI
ITA 3080/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
SIMMI KOHLI,NEW DELHI vs ITO, NEW DELHI
ITA 3049/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ADIT, DEHRADUN vs M/S. BAKER HUGHES SINGAPORE PTE., DEHRADUN
ITA 5929/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
