Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
BAKER HUGHES SINGAPORE PTE,NEW DELHI vs ADDL. DIT, DEHRADUN
ITA 5862/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs M/S. H.B. ESTATE DEVELOPERS PVT. LTD., NEW DELHI
ITA 1168/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ASSURED FINCAP PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 5488/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
COMMISSIONER OF INCOME TAX--V vs RESISTOFLEX DYNAMICS (P)LTD.
ITA/872/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S. THE KANNAPURAM SERVICE CO-OPERATIVE BANK LTD.
ITA/160/2016ITAT Kerala
THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) vs SOCIETY FOR RURAL IMPROVEMENT
ITA/165/2016ITAT Kerala
HINDUSTAN GUM & CHEMICALS LTD.,KOLKATA vs DCIT, CIR-12(1), KOLKATA, KOLKATA
ITA 445/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
PURNIMA GHORAI,PURBA MEDINIPUR vs ITO, WD-2, HALDIA, PURBA MEDINIPUR
ITA 245/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
POONAM AGARWAOL,KOLKATA vs DCIT, CIRCLE-23, KOLKATA, KOLKATA
ITA 109/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
M/S ARYAN WIRE PVT. LTD.,KOLKATA vs I.T.O WD - 9(1),KOLKATA, KOLKATA
ITA 2240/KOL/2013[2003-04]Status: DisposedITAT KolkataAY 2003-04
DCIT, MADURAI vs POLYSPIN EXPORTS LIMITED, RAJAPALAYAM
ITA 1890/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, MADURAI vs PENGUIN APPARELS (P) LTD., MADURAI
ITA 1782/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
RENOWNED ENGINEERS PRIVATE LTD.,CHENNAI vs ACIT, CHENNAI
ITA 1267/CHNY/2016[20101-11]Status: DisposedITAT Chennai
MIRA TEXTILES AND INDUSTRIES (INDIA) LTD.,CHENNAI vs ITO, CHENNAI
ITA 1048/CHNY/2016[2003-04]Status: DisposedITAT ChennaiAY 2003-04
LAVINO KAPUR COPTTONS P.LTD,MUMBAI vs DCIT 3(2), MUMBAI
ITA 2134/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 22(1)(3), NAVI MUMBAI vs KHUSHBOO ALI KHAN, MUMBAI
ITA 6365/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 2(1), MUMBAI vs DSP INVESTMENT P.LTD, MUMBAI
ITA 63/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 16(2)(2), MUMBAI vs MATUSHREE BUILDERS & DEVELOPERS, MUMBAI
ITA 6178/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DSP INVESTMENT P.LTD,MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 5468/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 2(1), MUMBAI vs DSP INVESTMENT P. LTD, MUMBAI
ITA 5414/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 8(2)2, MUMBAI vs KIARA JEWELLERY P.LTD, MUMBAI
ITA 5040/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO TDS 3(3), MUMBAI vs SINGAPORE AIRLINES LTD, MUMBAI
ITA 3148/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
NIAMAT MAHROOF VIRJI,MUMBAI vs ITO 17(3)(3), MUMBAI
ITA 1964/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAHINDRA FIRST CHOICE WHEELS LTD,MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 1801/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ASST CIT CIR 1, KALYAN vs ASB INTERNATIONAL P. LTD, AMBERNATH
ITA 7034/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DSP INVESTMENT P.LTD,MUMBAI vs ASST CIT CIR 2(1), MUMBAI
ITA 6776/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
A.C.I.T.-2(1), MUMBAI vs DSP INVESTMENT PVT. LTD., MUMBAI
ITA 6476/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
PR. COMMISSIONER OF INCOME TAX vs ISHWAR CHAND JINDAL
ITA/554/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (INTERNATION TAXATION)-1 vs COMPTEL OYJ
ITA/900/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX INT. TAXATION-3 vs TRAVELPORT L.P. USA (FORMERLY WORLDSPAN L.P. USA)
ITA/827/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
