Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-1 vs COMPTEL OYJ
ITA/898/2016ITAT Delhi
HON'BLE MS. JUSTICE INDIRA BANERJEE,HON'BLE MR. JUSTICE A. K. CHAWLA
COMMISSIONER OF INCOME TAX (INTERNATION TAXATION)-1 vs COMPTEL OYJ
ITA/899/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SPORTS & CULTURAL CLUB (REGD),NOIDA vs ACIT, NOIDA
ITA 5557/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SPORTS & CULTURAL CLUB (REGD),NOIDA vs ACIT, NOIDA
ITA 5556/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SPORTS & CULTURAL CLUB (REGD),NOIDA vs ACIT, NOIDA
ITA 5555/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SPORTS & CULTURAL CLUB (REGD),NOIDA vs ACIT, NOIDA
ITA 5554/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SPORTS & CULTURAL CLUB (REGD),NOIDA vs ACIT, NOIDA
ITA 5553/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
PREXUS HEALTH INDIA (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2975/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. DKG FINANCE & CHIT FUND PVT. LTD.,NEW DELHI vs PR CIT, NEW DELHI
ITA 2456/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. DKG FINANCE & CHIT FUND PVT. LTD.,NEW DELHI vs PR CIT, NEW DELHI
ITA 2455/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
HIND AIRLINK PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1498/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT. PUSHPA,UTTAR PRADESH vs ITO, UTTAR PRADESH
ITA 1475/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
SH. VIKAS CHAUHAN,NEW DELHI vs ITO, GURGAON
ITA 1439/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO (E), NEW DELHI vs M/S. MAHAVIRA FOUNDATION, NEW DELHI
ITA 1156/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ANAND DUPLEX LTD.,MEERUT vs JCIT, MEERUT
ITA 1334/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, MEERUT vs SH. ANKUR SINGHAL, MEERUT
ITA 3140/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S IP INDIA PVT. LTD., NEW DELHI
ITA 5760/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
ESPN STAR SPORTS,SINGAPORE vs DDIT, NEW DELHI
ITA 3409/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S.BEYPORE SERVICE CO-OPERATIVE BANK LTD
ITA/152/2016ITAT Kerala
C.I.T., UDAIPUR vs M/S JYOTI MINERALS P LTD.
ITA/65/2013ITAT Rajasthan
C.I.T., UDAIPUR vs M/S JYOTI MINERALS P LTD.
ITA/63/2013ITAT Rajasthan
M/S Goyal Developers Thru.Mr.Premchand Goyal vs Income Tax Settlement Commission
WP/7927/2016ITAT Madhya Pradesh
HON'BLE SHRI JUSTICE S.C.SHARMA
M/S J.P. Tobacco Products Pvt. Ltd. vs The Commissioner Of Income
WP/20210/2016ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
SHRI.P.P.BHASKARAN vs THE COMMISSIONER OF INCOME TAX (CENTRAL), COCHIN
ITA/106/2012ITAT Kerala
C.I.T. & ANR vs MIS YOKOGAWA INDIA LTD
CIVIL APPEAL No. 8498/2013ITAT SC
2 Judges
THE COMMISSIONER OF INCOME TAX - TDS vs M/S MARKET PROBE INDIA PVT LTD
RP/395/2014ITAT Karnataka
B.MANOHAR,JAYANT PATEL
THE COMMISSIONER OF INCOME TAX - TDS vs M/S MARKET PROBE INDIA PVT LTD
RP/400/2014ITAT Karnataka
B.MANOHAR,JAYANT PATEL
SHRI. PRASANNA V GHOTAGE, vs THE DEPUTY COMMISSIONER OF
WP/109811/2016ITAT Karnataka
G.NARENDAR
THE COMMISSIONER OF INCOME TAX - TDS vs M/S MARKET PROBE INDIA PVT LTD
RP/398/2014ITAT Karnataka
B.MANOHAR,JAYANT PATEL
THE COMMISSIONER OF INCOME TAX - TDS vs M/S MARKET PROBE INDIA PVT LTD
RP/399/2014ITAT Karnataka
B.MANOHAR,JAYANT PATEL