Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
SHRI. PRASANNA V GHOTAGE, vs THE DEPUTY COMMISSIONER OF
WP/109810/2016ITAT Karnataka
G.NARENDAR
M/S DIVAKAR SOLAR SYSTEM LTD.,KOLKATA vs DCIT, CIR-10, KOLKATA, KOLKATA
ITA 1301/KOL/2015[2012-2013]Status: DisposedITAT KolkataAY 2012-2013
I.T.O WD - 2(3),ASANSOL, ASANSOL vs PRIYANKA TRANSPORT, BURDWAN
ITA 1881/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
DCIT, TIRUPPUR vs SHRI KANDASAMY VASUNATHAN, TIRUPPUR
ITA 2488/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
M/S. ELITE SHIPPING SYNERGIES PVT. LTD.,CHENNAI vs ITO, CHENNAI
ITA 2405/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, MADURAI vs SUBBURAJ TEXTILE MILLS PVT LTD., TIRUNELVELI
ITA 1716/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DR.S.MUTHIAN,CHENNAI vs ACIT, CHENNAI
ITA 1521/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
SACHIN DATTATRAYA POTE,THANE vs ITO 3(4), KALYAN
ITA 986/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT CEN CIR 7(1), MUMBAI vs RARE ENTERPRISES, MUMBAI
ITA 891/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MAHARASHTRA JEEVAN PRADHIKARAN,MUMBAI vs ADIT (E) 1(I), MUMBAI
ITA 5868/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO WD 3(1), KALYAN vs BHUPAT M PATEL, DOMBIVALI
ITA 5354/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 4(2)(2), MUMBAI vs VIMLA S. JAJOO, MUMBAI
ITA 515/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SHROFF TEXTILES LTD,MUMBAI vs DCIT 8(3), MUMBAI
ITA 388/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
S.M. ENTERPRISES,MUMBAI vs ACIT 12(1) (OLD), MUMBAI
ITA 3176/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NATIONAL REALTY P.LTD,MUMBAI vs DCIT CIR 5(2), MUMBAI
ITA 2267/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 14(1)(2), MUMBAI vs DOW AGRO SCIENCES INDIA P.LTD, MUMBAI
ITA 2119/MUM/2015[2002-03]Status: DisposedITAT MumbaiAY 2002-03
DCIT 28(1), NAVI MUMBAI vs HARI OM BUILDERS & DEVELOPERS, NAVI MUMBAI
ITA 2102/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
REHAN A.R. SUMAR(PROP. AAR ESS ENTERPRISE),MUMBAI vs ITO 12(2)(2), MUMBAI
ITA 857/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DDIT (IT) 3(1), MUMBAI vs HALDOR TOPSOE A/S., NEW DELHI
ITA 6050/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DE BEERS UK LTD,MUMBAI vs ASST DIT (IT) 1(2), MUMBAI
ITA 5522/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
RINA S. METHA,MUMBAI vs DCIT CC 23, MUMBAI
ITA 5451/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
EBRAHIM ADAM KORADIA,MUMBAI vs ITO WD 13(3)(4), MUMBAI
ITA 4865/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DIGITAL ELECTRONICS LTD,MUMBAI vs ASST CIT 8(1), MUMBAI
ITA 3258/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RAJHANS METALS P.LTD,MUMBAI vs CIT -9, MUMBAI
ITA 2716/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
STONE SHIPPERS,MUMBAI vs ASST CIT RG 12(3), MUMBAI
ITA 1225/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ITO 2(2)(3), MUMBAI vs MATHAKIA INVESTMENT P.LTD, MUMBAI
ITA 7392/MUM/2013[2001-02]Status: DisposedITAT MumbaiAY 2001-02
RALLIS INDIA LTD,MUMBAI vs ASST CIT 3(3), MUMBAI
ITA 401/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HINDUJA GLOBAL SOLUTIONS LTD ( FORMERLY KNOWN AS HTMT GLOBAL SOLUTIONS LTD),MUMBAI vs DCIT 8(2), MUMBAI
ITA 4933/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT-21(1), MUMBAI vs KARAN BUILDERS & ASSOCIATED, MUMBAI
ITA 1432/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAJMATA JIJABAI CO-OP HSG. SOC. LTD,MUMBAI vs ITO WD 15(1)(3), MUMBAI
ITA 6615/MUM/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05