Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
EDELWESS FINANCE & INVESTMENTS LTD ( FORMERLY KNOWN AS CROSS BORDER INVESTMENTS P. LTD),MUMBAI vs ADDL CIT RG 3(1), MUMBAI
ITA 6610/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 19(3)1), MUMBAI vs BRIGHT LAND DEVELOPERS, MUMBAI
ITA 260/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
GUJARAT GLASS P. LTD(EARLIER KNOWN AS GUJARAT GLASS P. LTD ),MUMBAI vs ADDL CIT CIR 6(3), MUMBAI
ITA 8360/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
NAZIMUDDIN A SHEIKH,MUMBAI vs ITO WD 12(1)(2), MUMBAI
ITA 6819/MUM/2010[2006-07]Status: DisposedITAT MumbaiAY 2006-07
THE PRINCIPAL COMMISSIONER OF INCOME TAX vs SHREE BASAVESHWAR CO-OP BANK LTD
ITA/100196/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,RAGHVENDRA S. CHAUHAN
DR. SYED ANWAR,BANGALORE vs DCIT, BANGALORE
ITA 404/BANG/2016[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DCIT, BANGALORE vs M/S PAGE INDUSTRIES LTD., BANGALORE
ITA 151/BANG/2016[2005-06]Status: DisposedITAT BangaloreAY 2005-06
M/S FOSBEL INCORPORATED,BANGALORE vs ASST.DI.T., BANGALORE
ITA 183/BANG/2015[2011-12]Status: DisposedITAT BangaloreAY 2011-12
P.R. NAYAK ASSOCIATES,HUBLI vs CIT, HUBLI
ITA 155/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SRI. R. LOKESH,BANGALORE vs CIT, BANGALORE
ITA 1520/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs SHRI. D. RAMESH BABU, BANGALORE
ITA 1045/BANG/2014[2007-08]Status: DisposedITAT BangaloreAY 2007-08
DCIT vs M/S CYPRESS SEMICONDUCTOR TECHNOLOGY PVT. LTD., BANGALORE
ITA 463/BANG/2013[2008-09]Status: DisposedITAT BangaloreAY 2008-09
VOLVO INDIA PVT. LTD. vs DCIT,
ITA 384/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
LAXMI NARAYAN YADAVA,NEW DELHI vs ITO, NEW DELHI
ITA 4974/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
LAXMI NARAYAN YADAVA,NEW DELHI vs ITO, NEW DELHI
ITA 4973/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. BRIJ MOHAN GUPTA,DELHI vs ITO, NEW DELHI
ITA 4598/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. K.K. SPUN PIPE (P) LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4589/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
VISHWA DHARMAYATAN,NEW DELHI vs DCIT, NEW DELHI
ITA 4569/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
VISHWA DHARMAYATAN,NEW DELHI vs DCIT, NEW DELHI
ITA 4568/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. LIBERTY LIFE SCIENCES PVT. LTD.,KARNAL vs ACIT, KARNAL
ITA 4521/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
ASHWANI SHARMA,NARNAUL vs ITO, NARNAUL
ITA 4479/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. KHATRI PROJECTS PVT. LTD.,DELHI vs ITO, DELHI
ITA 4353/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
SURYAKANT MANI SHIV MANDIR TRUST,GHAZIABAD vs CIT (EXEMPTIONS), LUCKNOW
ITA 429/DEL/2016[]Status: DisposedITAT Delhi
SURYAKANT MANI SHIV MANDIR TRUST,GHAZIABAD vs CIT (EXEMPTIONS), LUCKNOW
ITA 428/DEL/2016[]Status: DisposedITAT Delhi
MRS. NATASHA CHOPRA,NEW DELHI vs PR. CIT- 6, NEW DELHI
ITA 4000/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
HARYANA EDUCATION SOCIETY,JIND vs JCIT, BHIWANI
ITA 2904/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
HARYANA EDUCATION SOCIETY,JIND vs JCIT, BHIWANI
ITA 2903/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
HARYANA EDUCATION SOCIETY,JIND vs JCIT, BHIWANI
ITA 2902/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
HARYANA EDUCATION SOCIETY,JIND vs JCIT, BHIWANI
ITA 2901/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
HARYANA EDUCATION SOCIETY,JIND vs JCIT, BHIWANI
ITA 2900/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
