Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
HARYANA EDUCATION SOCIETY,JIND vs JCIT, BHIWANI
ITA 2899/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
HARYANA EDUCATION SOCIETY,JIND vs JCIT, BHIWANI
ITA 2898/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
HARYANA EDUCATION SOCIETY,JIND vs JCIT, BHIWANI
ITA 2897/DEL/2016[2004-05]Status: DisposedITAT DelhiAY 2004-05
HARYANA EDUCATION SOCIETY,JIND vs JCIT, BHIWANI
ITA 2896/DEL/2016[2003-04]Status: DisposedITAT DelhiAY 2003-04
M/S. AAS RESEARCH & SOLUTIONS (P) LTD.,NEW DELHI vs PR.CIT, DELHI
ITA 2808/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. ARUSHI ESTATES PVT. LTD.,MEERUT vs ITO, GHAZIABAD
ITA 2475/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
BSES RAJDHANI POWER LTD.,NEW DELHI vs PR.CIT, NEW DELHI
ITA 2193/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. RAJINDRA PAL SINGH,ROORKEE vs ITO, ROORKEE
ITA 2150/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
KAILASH NATH KHURANA,MEERUT vs ITO, MEERUT
ITA 1541/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S MAHARAJA SHRI UDHO DASS DHARMARTH GOSHALA MANDIR ASHRAM,NEW DELHI vs CIT (E), CHANDIGARH
ITA 6401/DEL/2015[]Status: DisposedITAT Delhi
DCIT (EXEMPTION), GHAZIABAD vs M/S. CITY EDUCATIONAL AND SOCIAL WELFARE SOCIETY, MEERUT
ITA 6070/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
MAHARAJA SH. UDHO DASS DHARMARTH GOSHALA MANDIR ASHRAM,REWARI vs CIT, CHANDIGARH
ITA 5835/DEL/2015[]Status: DisposedITAT Delhi
M/S. MISSION VIEJO AGRO PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4236/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. PALOS VERDES ESTATE PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4235/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. M.J. CHARITABLE TRUST,MEERUT vs ACIT, MEERUT
ITA 3526/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
AMORN NARANG,NEW DELHI vs ITO, NEW DELHI
ITA 2481/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
SMT. RASHMI DUSEJA,NEW DELHI vs ITO, NEW DELHI
ITA 2206/DEL/2015[2004-05]Status: DisposedITAT DelhiAY 2004-05
SMT. PREETI GARG,HARIDWAR vs ITO, HARIDWAR
ITA 2184/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. AVALON BUSINESS ASSOCIATES,NEW DELHI vs ITO, NEW DELHI
ITA 7030/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SURENDRA KUMAR JAIN,DELHI vs ACIT, NEW DELHI
ITA 7002/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. STATCON POWER CONTROLS LIMITED,NEW DELHI vs ITO, NEW DELHI
ITA 5953/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. MAHANIVESH (INDIA) PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5783/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
SH. JITENDER SINGH DAGUR,MEERUT vs ITO, MEERUT
ITA 4672/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SH. JITENDER SINGH DAGUR,MEERUT vs ITO, MEERUT
ITA 4671/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. SPORTS STATION INDIA (P) LTD., NEW DELHI
ITA 4398/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. UMESH GARG,UTTAR PRADESH vs ITO, MEERUT
ITA 4376/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NEW DELHI vs M/S. SPORT STATION INDIA PVT. LTD., NEW DELHI
ITA 4337/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. D.S. DOORS (P) LTD.,NEW DELHI vs ACIT, FARIDABAD
ITA 38/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. KORPE PRECISION SCALES PRIVATE LTD.,DEHRADUN vs ACIT, HARIDWAR
ITA 3716/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. SUNDOWNER OFFSHORE INTERNATIONAL (BERMUDA) LTD.,NEW DELHI vs ADIT, DEHRADUN
ITA 3453/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
