Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
DCIT, NEW DELHI vs M/S. UOP INDIA PVT. LTD., NEW DELHI
ITA 2332/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. GRANITE GATE PROPERTIES PVT. LTD., NEW DELHI
ITA 2239/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SH. RAJAN BERRY, NEW DELHI
ITA 2012/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. SUBHASH CHANDER KHANNA,NEW DELHI vs ITO, NEW DELHI
ITA 1819/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs SMT. SURREN CHANANA, NEW DELHI
ITA 1649/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
MRS. SURREN CHANANA,NEW DELHI vs ITO, NEW DELHI
ITA 1615/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. M.N. MODES,NEW DELHI vs DCIT, NEW DELHI
ITA 1552/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHELF DRILLING INTERNATIONAL INC. (FORMERLY KNOWN AS SEDCO FOREX INTERNATIONAL DRILLING INC.),NEW DELHI vs ADDL. DIT, DEHRADUN
ITA 1214/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. STELLA INDUSTRIES LTD.,NEW DELHI vs DCIT,
ITA 6308/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. M.D.PACKAGING LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 6198/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
SMT. SUCHITA GUPTA (AGARWAL),J.P. NAGAR vs ITO, SAMBHAL
ITA 4423/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
ACIT, NEW DELHI vs SH. ANURAG BIRLA, NEW DELHI
ITA 4072/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
MR. NAVEEN KUMAR DIXIT,NEW DELHI vs ITO, NEW DELHI
ITA 1631/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. CIVITECH HOUSING INDIA (P) LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1293/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DEEPAK GUPTA ALIAS ROCKY GUPTA,NEW DELHI vs ITO, NEW DELHI
ITA 1420/DEL/2012[2005-06]Status: DisposedITAT DelhiAY 2005-06
ITO, NEW DELHI vs M/S WINGFLOW CONSTRUCTIONS (P) LTD., NEW DELHI
ITA 3474/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
NEW VIDEO PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 2956/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
FREESCALE SEMICONDUCTOR INDIA PVT. LTD.,NOIDA vs ADDL. CIT, NOIDA
ITA 1691/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
ITO, NEW DELHI vs M/S. PRAKASH COLOUR (P) LTD., NEW DELHI
ITA 1176/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S GREEN MERCHANTS PVT. LTD.,KOLKATA vs THE ITO, WD-1(1), KOLKATA, KOLKATA
ITA 1294/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
SRI KALLOL GHOSH,KOLKATA vs ITO, WD-42(4), KOLKATA, KOLKATA
ITA 1227/KOL/2016[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SHRI NAROTTAM GOYAL,KOLKATA vs ITO, WD-51(1), KOLKATA, KOLKATA
ITA 1210/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
CONCO ENGINEERING CO-OPERATIVE SOCIETY LTD.,HOOGHLY vs ACIT, CIRCLE-HOOGHLY, KOLKATA
ITA 1967/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
DCIT 1(3)(1), MUMBAI vs SHRI RANGJI INVESTMENT P.LTD, MUMBAI
ITA 2063/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ASHOK M SETH,MUMBAI vs DCIT CEN CIR 13, MUMBAI
ITA 187/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 14(2)(2), MUMBAI vs MILESTONE CITY COMPLEX P.LTD, MUMBAI
ITA 7278/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT CC 47, MUMBAI vs ASHOK APPARELS P.LTD, MUMBAI
ITA 6399/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SANOFI SYNTHELABO INDIA LTD,MUMBAI vs ADDL CIT 8(3), MUMBAI
ITA 6302/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SAL SECURITIES P. LTD,MUMBAI vs ITO (TDS) 3(2), MUMBAI
ITA 6298/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SOLITAIRE TEXFEB & TRADERS P. LTD,MUMBAI vs ITO 9(3)(2), MUMBAI
ITA 6288/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08