Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,842 total)
SHREEPATI HOLDING & FINANCE P. LTD,MUMBAI vs ADDL CIT RG 4(3), MUMBAI
ITA 6127/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PESHWA CONSTRUCTION,MUMBAI vs CIT 15, MUMBAI
ITA 3631/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SATISH KHIMJI GALA,MUMBAI vs ITO 10(3)(4), MUMBAI
ITA 2862/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ALD AUTOMOTIVE P.LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 2486/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CC 40, MUMBAI vs LATA MANOJ JAIN, MUMBAI
ITA 4882/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 20(3)(4), MUMBAI vs STAR INDIA PROJECTS, MUMBAI
ITA 4710/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
S.K. KANKAL HUF,MUMBAI vs ITO 25(3)(4), MUMBAI
ITA 4606/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
KP SANGHVI INFRASTRUCTURE P.LTD( FORMELRY KNWON AS SOMNATH PROJECT ORGANIZERS P.LTD,MUMBAI vs ITO WD 5(2)2, MUMBAI
ITA 6157/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT RG 4(1), MUMBAI vs AMAN INFRATEX LTD, MUMBAI
ITA 2196/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
The Commissioner of Income Tax I vs Mesmer Technologies Ltd
ITTA/673/2016ITAT Telangana
SANJAY KUMAR,M.S.K.JAISWAL
COMMISSIONER OF INCOME TAX (CENTRAL)-I vs M/S RUSSIAN TECHNOLOGY CENTRE (P) LTD
ITA/547/2013ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. CIT vs CLARIDGES HOTELS( P) LTD
ITA/601/2015ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. CIT vs CLARIDGES HOTELS( P) LTD
ITA/598/2015ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (CENTRAL)-I vs M/S RUSSIAN TECHNOLOGY CENTRE(P) LTD
ITA/549/2013ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR.CIT vs CLARIDGES HOTELS( P) LTD
ITA/600/2015ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX DEL vs LATE SH. K.M.BIJLI THRU L.R'S
ITA/613/2004ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
DCIT, NEW DELHI vs M/S MCKINSEY KINOWLEDGE CENTRE INDIA PVT. LTD, GURGAON
ITA 499/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S. HOTZ INDUSTRIES,NEW DELHI vs DCIT, NEW DELHI
ITA 4970/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
MCKINSEY KNOWLEDGE CENTRE PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 154/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
SHRI ANIL KUMAR AGARWAL,UTTAR PRADESH vs ITO, MUZAFFARNAGAR
ITA 7005/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs M/S OPERA GLOBAL PVT. LTD., NEW DELHI
ITA 2926/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACTERNA INDIA (P) LTD vs ITO WARD-1 (1),
ITA 493/DEL/2008[2002-2003]Status: DisposedITAT DelhiAY 2002-2003
DCIT, MUZAFFARNAGAR vs M/S TIKAULA SUGAR MILLS LTD., MUZAFFARNAGAR
ITA 2817/DEL/2008[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT CIRCLE I vs TIKAULA SUGAR MILLS LTD,
ITA 3561/DEL/2007[2004-2005]Status: DisposedITAT DelhiAY 2004-2005
PAUL VADAKKUCHERY vs DEPUTY COMMISSIONER OF INCOME-TAX
WP(C)/39697/2016ITAT Kerala
C W T KOTA vs H H MAHARAO BHIM SINGH
WTA/3/2005ITAT Rajasthan
THE PRINCIPAL COMMISSIONER OF INCOME-TAX-7 vs PTC INDIA LTD.,
ITA/820/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR COMMISSIONER OF INCOME TAX CHANDIGARH vs ANIL NAGPAL
ITA/11/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
CIT vs SHRI UMMED SINGH
ITA/76/2004ITAT Rajasthan
C I T KOTA vs H H MAHARAO BHIM SINGH
ITA/595/2009ITAT Rajasthan
