The Commissioner of Income Tax I vs. Mesmer Technologies Ltd

Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.

• GE India Technology Centre Pvt. Ltd. v. CIT

  193 Taxmann 234 · 2010 · SC · Read judgment
  663 citing
• CIT v. Eli Lily & Co.

  312 ITR 225 · 2009 · SC
  221 citing
• CIT v. Eli Lilly & Co.(India) Pvt. Ltd.

  178 Taxmann 505 · 2009 · SC · Read judgment
  172 citing
• Associated Cement Co. Ltd. v. CIT

  201 ITR 435 · 1993 · SC · Read judgment
  68 citing
• Hyderabad Industries Ltd. v. ITO & Anr.

  188 ITR 749 · 1991 · HC
  32 citing
• Karnataka Power Transmission Corporation Ltd. v. Dy. CIT

  67 Taxmann.com 259 · 2016 · HC
  24 citing
• Transmission Corporation of AP Ltd. v. CIT

  105 Taxmann 742 · 1999 · SC
  23 citing
• CIT v. Kalyani Steels Ltd.

  91 Taxmann.com 359 · 2018 · HC · Read judgment
  22 citing
• Commissioner of Income-tax, Bangalore v. L. Sambashiva Reddy

  62 Taxmann.com 174 · 2015 · HC
  4 citing