Commissioner of Income-tax, Bangalore v. L. Sambashiva Reddy

62 Taxmann.com 174High Court2015#21171 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2021.

Judgments citing Commissioner of Income-tax, Bangalore v. L. Sambashiva Reddy

Bangalore Metro Rail Corporation vs. Deputy Commissioner of Income Tax

The appeals are allowed in part

ITA/673/2016HC Karnataka28 Sept 2021

Bench: S.SUJATHA,RAVI V HOSMANI

Section 12ASection 194JSection 260Section 260A

…IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 28TH DAY OF SEPTEMBER, 2021 PRESENT THE HON’BLE MRS.JUSTICE S.SUJATHA AND THE HON’BLE MR. JUSTICE RAVI V. HOSMANI I.T.A.No.673/2016 C/W I.T.A.No.671/2016 & I.T.A.No.672/2016 IN I.T.A.No.673/2016: BETWEEN : BANGALORE METRO RAIL CORPORATION LIMITED, 3RD FLOOR, BMTC COMPLEX, K.H.ROAD, SHANTI NAGAR, BENGALURU-560027 ...APPELLANT (BY SRI A.SHANKAR, SENIOR COUNSEL A/W SRI BHAIRAV KUTTAIAH, ADV.) AND : DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-16(1) 4TH FLOOR, HMT BHAVAN, BENGALURU-560032…

The Commissioner of Income Tax vs. M/S Bharat Fritz Werner Ltd

In the result, appeal is disposed of

ITA/266/2013HC Karnataka09 Feb 2021

Bench: ALOK ARADHE,R. NATARAJ

Section 260Section 43B

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 9TH DAY OF FEBRUARY 2021 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE NATARAJ RANGASWAMY I.T.A. NO.266 OF 2013 BETWEEN: 1. THE COMMISSIONER OF INCOME-TAX C.R. BUILDING, QUEENS ROAD BANGALORE. 2. THE JT. COMMISSIONER OF INCOME-TAX (OSD) CIRCLE-11(2), RASHTROTHANA BHAVAN NRUPATHUNGA ROAD, BANGALORE. ... APPELLANTS (BY SRI. K.V. ARAVIND, ADV.,) AND: M/S. BHARAT FRITZ WERNER LTD., OFF: TUMUKUR ROAD YESHWANTHPUR P.O. BANGALORE-560022. ... RESPONDENT (BY SRI. T. SURYANARAYANA, ADV.) - - - THIS I.T.A. I…

ITO, Kota vs. Chandi Ram, Kota

In the result, the ground no

ITA 11/JPR/2015[2008-09]Status: DisposedITAT Jaipur28 Feb 2017AY 2008-09
For Appellant: Shri Sidharth Ranka (Advocate)For Respondent: Shri Prithviraj Meena (Addl.CIT)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES, JAIPUR Jh dqy Hkkjr] U;kf;d lnL; ,oa Jh foØe flag ;kno] ys[kk lnL; ds le{k BEFORE: SHRI KUL BHARAT, JM & SHRI VIKRAM SINGH YADAV, AM vk;dj vihy la-@ITA No. 11/JP/15 fu/kZkj.k o"kZ@Assessment Year : 2008-09 cuke The Income Tax Officer, Shri Chandi Ram Prop. Vs. Chandi Ram & Co. Ward 1(1), Kota A-20, Vallabh Nagar, Kota LFkk;h ys[kk la-@thvkbZvkj la-@PAN No. ABIPR 6234 N vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrhdh vksj ls@Assessee by : Shri Sidharth Ranka (Advocate) jktLo dh vksj ls@Revenue by : Shri Prithviraj…

The Commissioner of Income Tax I vs. Mesmer Technologies Ltd

ITTA/673/2016HC Telangana15 Dec 2016

Bench: SANJAY KUMAR,M.S.K.JAISWAL

Commissioner of Income-tax, Bangalore v. L. Sambashiva Reddy (62 Taxmann.com 174) — Cited in 4 Judgments | BharatTax