Recent Judgments
Latest ITAT tax tribunal orders across all benches.(367,514 total)
COMMISSIONER OFINCOME TAX (INTERNATIONAL TAXATION) - 3 vs ROLLYS ROYCE MILITARY AERO ENGINES LTD.
ITA/778/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)- 3 vs ROLLS ROYCE MILITARY AERO ENGINES LTD.
ITA/853/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX-3 vs ROLLYS ROYCE MILITARY AERO ENGINES LTD
ITA/779/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
P. GOUTHAM CHAND,BANGALORE vs DCIT, BANGALORE
ITA 737/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
ASST.C.I.T., BANGALORE vs M/S ABB INDIA PVT. LTD., BANGALORE
ITA 501/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
PAWAN KUMAR REKHAN,NEW DELHI vs ITO, NEW DELHI
ITA 5428/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
JATINDER SINGH KOHLI,NEW DELHI vs ACIT, NEW DELHI
ITA 5413/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
JATINDER SINGH KOHLI,NEW DELHI vs ACIT, NEW DELHI
ITA 5412/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
JATINDER SINGH KOHLI,NEW DELHI vs ACIT, NEW DELHI
ITA 5411/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs SH. VIJAY KUMAR KATARIA, NEW DELHI
ITA 5705/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5047/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5046/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5045/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs VIJAY KUMAR KATARIA, NEW DELHI
ITA 5044/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
MGF DEVELOPMENT LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 2492/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
DCIT, NEW DELHI vs M/S. JANTA CO- OPERATIVE BANK LTD., NEW DELHI
ITA 2074/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
PR. COMMISSIONER OF INCOME TAX GURGAON vs M/S JINDAL STEEL & POWER LTD DELHI ROAD HISAR
ITA/344/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
PR. COMMISSIONER OF INCOME TAX GURGAON vs M/S IGH IT SERVICE (INDIA) PVT. LTD.
ITA/264/2016ITAT Punjab & Haryana
MR. JUSTICE M.M. AGGARWAL,MR. JUSTICE AVNEESH JHINGAN
MAHARAO BHIM SINGH THR.MAHARAO B.R.SINGH vs C.I.T.,JAIPUR
C.A. No.-002812-002812 - 2015ITAT SC
RANJAN GOGOI ABHAY MANOHAR SAPRE
BIMAL CHANDRA HAZRA,KOLKATA vs ITO, WD-52(2), KOLKATA, KOLKATA
ITA 834/KOL/2014[2006-2007]Status: DisposedITAT KolkataAY 2006-2007
ACIT, CIR-2, ASANSOL, ASANSOL vs SRI ATINDRA NATH CHOUBEY, BURDWAN
ITA 221/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT,CC-XXV,KOLKATA, KOLKATA vs M/S DPIL LTD., KOLKATA
ITA 209/KOL/2014[2002-03]Status: DisposedITAT KolkataAY 2002-03
DCIT, CC-XIX, KOLKATA, KOLKATA vs M/S INTERNATIONAL CONVEYORS PVT. LTD., KOLKATA
ITA 1366/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
M/S SHAKTI OIL MILL,BURDWAN vs I.T.O, WD -(1)4, DURGAPUR, DURGAPUR
ITA 2088/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SUJATA RAJENDRA NIKALJE,MUMBAI vs ITO WD 22(2)(2), NAVI MUMBAI
ITA 280/MUM/2016[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CIR 2(2)(1), MUMBAI vs STATE BANK OF SAURASHTRA, MUMBAI
ITA 5337/MUM/2015[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DOEHLE DAUNTIC INDIA P.LTD,MUMBAI vs DCIT (TDS) CIR 1(1), MUMBAI
ITA 381/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 17(1), MUMBAI vs BAJAJ BHAVAN OWNERS PREMISES CO OP SOC LTD, MUMBAI
ITA 2181/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAMTA LALITKUMAR GOEL,MUMBAI vs ACIT 20(1), MUMBAI
ITA 2171/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 20(2), MUMBAI vs PRITI H POLADIA, MUMBAI
ITA 2010/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11