C.I.T., UDAIPUR vs. M/S JYOTI MINERALS P LTD.
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IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B.INCOME TAX APPEAL NO. 65 / 2013 Commissioner of Income Tax, Udaipur ----Appellant Versus M/s Jyoti Minerals (P) Ltd., 8-D, New Fatehpura, Udaipur ----Respondent __________________________________________ For Appellant : Mr. K.K. Bissa For Respondents : ------ __________________________________________ HON'BLE MR. JUSTICE GOVIND MATHUR HON'BLE MR. JUSTICE DEEPAK MAHESHWARI Judgment 16/12/2016
The issue involved in this appeal is no more res integra in view of the judgment passed by this court in D.B. Income Tax Appeal No.64/2013 [Commissioner of Income Tax, Udaipur Vs. M/s. Jyoti Minerals (P) Ltd.] on 17.05.2016. Accordingly, this appeal is dismissed. The finding arrived by learned Income Tax Appellate Tribunal is affirmed being a pure finding of fact. (DEEPAK MAHESHWARI)J. (GOVIND MATHUR)J. Pramod
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