Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
DHARANI DHAR PANDA,GANJAM vs ITO, PHULBANI WARD, PHULBANI
ITA 347/CTK/2016[2011-12]Status: DisposedITAT CuttackAY 2011-12
M/S. OMCC & OMCC JUNIOR COLLEGE,BHADRAK vs ACIT, BALASORE CIRCLE, BALASORE
ITA 21/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
GOPI KRISHNA PANDA,BHUBANESWAR vs ITO, BHUBANESWAR
ITA 443/CTK/2015[2009-10]Status: DisposedITAT CuttackAY 2009-10
ARUN KUMAR SWAIN,CUTTACK vs ITO, WARD-1(1), CUTTACK
ITA 195/CTK/2015[2009-10]Status: DisposedITAT CuttackAY 2009-10
ACIT, CIRCLE-2(1), SAMBALPUR, SAMBALPUR vs SHAKUNTALA BIDYADHAR TRUST, SAMBALPUR
ITA 408/CTK/2014[2010-11]Status: DisposedITAT CuttackAY 2010-11
SHRI ASHOK KUMAR AGRAWAL,BARWAHA vs THE ITO-5(2), INDORE
ITA 890/IND/2016[2008-09]Status: DisposedITAT IndoreAY 2008-09
SHRI YOGESH HOTWANI,MANDSAUR vs THE DCIT (CENTRAL), INDORE
ITA 680/IND/2016[2012-13]Status: DisposedITAT IndoreAY 2012-13
THE ACIT-CENTRAL-2, INDORE vs SHRI YOGESH KUMAR HOTWANI, MANDSAUR
ITA 674/IND/2016[2012-13]Status: DisposedITAT IndoreAY 2012-13
M/S HAI HAY KSHATRIYA EDUCATION SOCIETY,BHOPAL vs THE ACIT 2(1), BHOPAL
ITA 458/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
M/S RISHIRAJ MEMORIAL EDUCATION & WELFARE SOCIETY,BHOPAL vs THE ACIT 2(1), BHOPAL
ITA 457/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
M/S H.K. KALCHURI EDUCATION TRUST,BHOPAL vs THE ACIT 2(1), BHOPAL
ITA 456/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
M/S JAI NARAIN SHIKSHA SAMITI,BHOPAL vs THE ACIT 2(1), BHOPAL
ITA 455/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
SHRI SURESH AGRAWAL,INDORE vs THE ITO -5(3), INDORE
ITA 251/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
THE ACIT-2(1), UJJAIN vs SHRI JASWINDAR SINGH OBEROI, UJJAIN
ITA 461/IND/2015[2011-12]Status: DisposedITAT IndoreAY 2011-12
JITENDRA MEENA,JAIPUR vs JCIT, JAIPUR
ITA 816/JPR/2016[2010-11]Status: DisposedITAT JaipurAY 2010-11
NARAYANJI SPICES & PULSES PVT. LTD.,JAIPUR vs JCIT, JAIPUR
ITA 812/JPR/2016[2007-08, 2008-09, 2010-11]Status: DisposedITAT Jaipur
ROSEWOOD MERCANTILE PVT. LTD.,KOLKATA vs PCIT, -1, KOLKATA, KOLKATA
ITA 770/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S RATNABALI COMMODITIES PVT. LTD.,KOLKATA vs ITO, WARD-12(3), KOLKATA, KOLKATA
ITA 192/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT, CC-XXVII, KOLKATA, KOLKATA vs M/S BUDGE BUDGE REFINERIES LTD., KOLKATA
ITA 390/KOL/2014[2011-12]Status: DisposedITAT KolkataAY 2011-12
DCIT, CC-XXVII, KOLKATA, KOLKATA vs M/S BUDGE BUDGE REFINERIES LTD., KOLKATA
ITA 389/KOL/2014[2010-11]Status: DisposedITAT KolkataAY 2010-11
DCIT, CC-XXVII, KOLKATA, KOLKATA vs M/S BUDGE BUDGE REFINERIES LTD., KOLKATA
ITA 388/KOL/2014[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
PR. COMMISSIONER OF INCOME TAX-6 vs MITSUI PRIME ADVANCED COMPOSITES INDIA PVT. LTD.
ITA/913/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
AASHIMA CHEMICAL & DYECHEM P.LTD,MUMBAI vs DCIT 8(1), MUMBAI
ITA 4316/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
BIRLA SUN LIFE ASSET MANAGEMENT COMPANY LTD,MUMBAI vs DCIT RG 8(1), MUMBAI
ITA 3027/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NARAYAN J THADANI,NAVI MUMBAI vs ITO 14(2)(4), MUMBAI
ITA 2882/MUM/2015[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ACIT 14(2)(2), MUMBAI vs ORIX AUTO INFRASTRUCTURE SERVCIES LTD, MUMBAI
ITA 2106/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JSW HOLDINGS LTD,MUMBAI vs DCIT 5(2), MUMBAI
ITA 1270/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LAXMIKANT SHARMA,MUMBAI vs ITO WD 24(2)(4), MUMBAI
ITA 7418/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 13(2)(2), MUMBAI vs SHREE SWAMI SAMARTHA AGRO PROCESSORS, NAVI MUMBAI
ITA 5578/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SANAM SALIM MEMON,MUMBAI vs ITO 10(2)(2), MUMBAI
ITA 5213/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10