Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
VALENTINE MARITIME (GULF) LLC,MUMBAI vs ADIT (IT) 2(2), MUMBAI
ITA 8694/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT RG. - 3(1), MUMBAI vs M/S. GUJARAT AMBUJA CEMENTS LTD., MUMBAI
ITA 4374/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
M/S. GUJARAT AMBUJA CEMENTS LTD.,MUMBAI vs DCIT RG. 3(1), MUMBAI
ITA 3360/MUM/2005[2001-2002]Status: DisposedITAT MumbaiAY 2001-2002
BOGUE VESTURES PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1199/BANG/2016[2010-11]Status: DisposedITAT BangaloreAY 2010-11
SH. SUDHIR CHAUDHARY HUF,PANIPAT vs ITO, PANIPAT
ITA 5387/DEL/2016[2010-11]Status: DisposedITAT DelhiAY 2010-11
YOGESH NIGAM,GURGAON vs ITO, NEW DELHI
ITA 3399/DEL/2016[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. GURU KIRPA HOLDING (P) LTD.,NEW DELHI vs ACIT, KARNAL
ITA 2580/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ACIT, NEW DELHI vs MS. SHAKTI DALMIA, NEW DELHI
ITA 676/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. SCCI INDIA PVT. LTD., NEW DELHI
ITA 526/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
INDIA CRAFT LOOM,NEW DELHI vs ACIT, NEW DELHI
ITA 5188/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. D.S. WOODTECH (P) LTD.,NEW DELHI vs ACIT, FARIDABAD
ITA 39/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
AKER SOLUTIONS (SERVICES) PTE LTD.,NOIDA vs ADIT, DEHRADUN
ITA 1429/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
MACL SECURITIES & FINANCE LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 121/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, BHIWANI vs M/S. VEGAN COLLOIDS LTD., BHIWANI
ITA 6717/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, BHIWANI vs M/S. VEGAN COLLOIDS LTD., BHIWANI
ITA 6716/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. SMV AGENCIES PVT. LTD., NEW DELHI
ITA 5460/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S SUCON INDIA LTD.,FARIDABAD vs ACIT, NEW DELHI
ITA 4519/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
DCIT, NEW DELHI vs M/S. CONTAINER CORPORATION OF INDIA LTD., NEW DELHI
ITA 214/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. H & S SOFTWARE DEVELOPMENT AND KNOWLEDGE MGM. CENTRE PVT. LTD., NEW DELHI
ITA 6509/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
H&S SOFTWARE DEVELOPMENT AND KNOWLEDGE MANAGEMENT CENTRE PVT. LTD.,GURGAON vs ACIT, NEW DELHI
ITA 6455/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. CONTAINER CORPORATION OF INDIA LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 6377/DEL/2012[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. CONTAINER CORPORATION OF INDIA LTD., NEW DELHI
ITA 2167/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S GREEN FIELD ENTERPRISES vs THE ASSISTANT COMMISSIONER OF INCOME TAX
ITA/318/2016ITAT Punjab & Haryana
MR. JUSTICE RAMENDRA JAIN,MR. JUSTICE AJAY KUMAR MITTAL
C I T vs GIRDHARI LAL GUPTA
ITA/191/2004ITAT Rajasthan
C I T AJMER vs KAMAL KANT MAHESHWARI
ITA/606/2008ITAT Rajasthan
THE COMMISSIONER OF INCOME TAX vs M/S SUNIL SYNCHEM LTD
ITA/127/2006ITAT Rajasthan
C I T vs M/S AUTOLITE INDIA
ITA/10/2000ITAT Rajasthan
C I T JAIPUR vs M/S RELIABLE GEMS
ITA/159/2008ITAT Rajasthan
C I T vs DR NIRMAL KUMAR JAIN
ITA/162/2004ITAT Rajasthan
COMMR. OF INCOME TAX, LDH. vs M/S AVERY CYCLE INDUSTRIES LTD. LDH.
ITA/459/2006ITAT Punjab & Haryana