Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
LAKHAN BANSIDHAR GUPTA,MUMBAI vs ITO 24(2)(4), MUMBAI
ITA 7152/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT (OSD) 2(3), MUMBAI vs SUBHKAM VENTURES INDIA P.LTD, MUMBAI
ITA 6973/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 8(3), MUMBAI vs SYNTEL LTD, MUMBAI
ITA 6626/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SSJ FINANCE & SECURITIES P. LTD,MUMBAI vs ITO (TDS) WD 3(3), MUMBAI
ITA 6623/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SSJ COMMODITIES P.LTD,MUMBAI vs ITO (TDS) WD 3(3), MUMBAI
ITA 6621/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CIR 6(1), MUMBAI vs INDIA FASHIONS LTD, MUMBAI
ITA 6574/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 5(2), MUMBAI vs LAKHI GEMS IMPEX P.TLD, MUMBAI
ITA 6008/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT CEN CIR 13, MUMBAI vs NARENDRA R SHAH, MUMBAI
ITA 397/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SMIT SINGAPORE PTE LTD,MUMBAI vs DDIT (IT) RG 2(1), MUMBAI
ITA 1220/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MANJU P.GUPTA,MUMBAI vs ACIT,CIRCLE 16(1), MUMBAI
ITA 7503/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MANJU P.GUPTA,MUMBAI vs ACIT,CIRCLE 16(1), MUMBAI
ITA 7502/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
ELIAS A KHATRI,MUMBAI vs ASST CIT CEN CIR 9, MUMBAI
ITA 6936/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
OMPRAKASH B SALECHA,MUMBAI vs ITO 4(2)(1), MUMBAI
ITA 6716/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SHANTIVIJAY JEWELS LTD,MUMBAI vs DCIT RG 8(3), MUMBAI
ITA 5215/MUM/2013[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INDIAN REGRIGERATOR COMPANY LTD,MUMBAI vs DCIT RG 3(2), MUMBAI
ITA 3949/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
AISHWARYA RAI BACHCHAN,MUMBAI vs DCIT CEN CIR 2, MUMBAI
ITA 3873/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DCIT CC 2, MUMBAI vs AISHWARYA RAI BACHCHAN, MUMBAI
ITA 3816/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CC 2, MUMBAI vs AISHWARYA RAI BACHCHAN, MUMBAI
ITA 3815/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
DCIT CC 2, MUMBAI vs AISHWARYA RAI BACHCHAN, MUMBAI
ITA 3814/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CC 2, MUMBAI vs AISHWARYA RAI BACHCHAN, MUMBAI
ITA 3796/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CEN CIR 2, MUMBAI vs AISHWARYA RAI BACHCHAN, MUMBAI
ITA 3795/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CC 2, MUMBAI vs AISHWARYA RAI BACHCHAN, MUMBAI
ITA 3791/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
RAHIL M. AGARBATTIWALA,MUMBAI vs ITO 13(2)(1), MUMBAI
ITA 1683/MUM/2013[2008-09]Status: DisposedITAT MumbaiAY 2008-09
EVERSHINE FILMS P.LTD,MUMBAI vs ADDL CIT (TDS) RG 1, MUMBAI
ITA 1387/MUM/2013[2006-047]Status: DisposedITAT MumbaiAY 2006-047
EVERSHINE FILMS P.LTD,MUMBAI vs ADDL CIT (TDS) RG 1, MUMBAI
ITA 1386/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT 8(1), MUMBAI vs GARWARE POLYESTER LTD, MUMBAI
ITA 6541/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MARIYANKANDATHIL K. SUNDER,MUMBAI vs ITO 15(3)(2), MUMBAI
ITA 6457/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
GARWARE POLYESTER LTD.,MUMBAI vs DY.CIT-8(1), MUMBAI
ITA 6169/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MOUNT VIEW CLUB & RESORTS P. LTD,NAVI MUMBAI vs ITO 10(3)(4), MUMBAI
ITA 1361/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ADIT (IT) 2(2), MUMBAI vs VALENTINE MARITIME (GULF) LTD, MUMBAI
ITA 9239/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08