Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,153 total)
M/S. IMC LTD.,KOLKATA vs DCIT, CIRCLE - 11, KOLKATA, KOLKATA
ITA 813/KOL/2009[2005-06]Status: DisposedITAT KolkataAY 2005-06
DCIT, CIRCLE - 11, KOLKATA, KOLKATA vs M/S. IMC LTD., KOLKATA
ITA 781/KOL/2009[2005-06]Status: DisposedITAT KolkataAY 2005-06
SUPER SPINNING MILLS LTD.,COIMBATORE vs ACIT, COIMBATORE
ITA 1661/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
SUPER SPINNING MILLS LTD.,COIMBATORE vs ACIT, COIMBATORE
ITA 1660/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
SUPER SPINNING MILLS LTD.,COIMBATORE vs ACIT, COIMBATORE
ITA 1659/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
SUPER SPINNING MILLS LTD.,COIMBATORE vs ACIT, COIMBATORE
ITA 1658/CHNY/2016[2005-06]Status: DisposedITAT ChennaiAY 2005-06
SUPER SPINNING MILLS LTD.,COIMBATORE vs ACIT, COIMBATORE
ITA 1657/CHNY/2016[1998-99]Status: DisposedITAT ChennaiAY 1998-99
SUPER SPINNING MILLS LTD.,COIMBATORE vs ACIT, COIMBATORE
ITA 1656/CHNY/2016[1994-95]Status: DisposedITAT ChennaiAY 1994-95
SUPER SPINNING MILLS LTD.,COIMBATORE vs ACIT, COIMBATORE
ITA 1655/CHNY/2016[1993-94]Status: DisposedITAT ChennaiAY 1993-94
RPP INFRA PROJECTS LTD.,CHENNAI vs ACIT, ERODE
ITA 1654/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
PRECOT MERIDIAN LIMITED,COIMBATORE vs DCIT, COIMBATORE
ITA 132/CHNY/2016[2006-07]Status: DisposedITAT ChennaiAY 2006-07
DCIT, COIMBATORE vs QUANTUM KNITS PVT. LTD., COIMBATORE
ITA 304/CHNY/2015[2011-12]Status: DisposedITAT ChennaiAY 2011-12
RPP INFRA PROJECTS LTD.,CHENNAI vs JCIT, ERODE
ITA 1038/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs INDIAN SUGAR EXIM CORPORATION LTD
ITA/851/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX - 5 vs JATIN INVESTMENT PVT. LTD.
ITA/44/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME TAX-4 vs INDIAN SUGAR EXIM CORPORATION LTD
ITA/852/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
DHARMENDRA PATEL,MUMBAI vs ITO 23(1)(4), MUMBAI
ITA 4967/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DHEERAJ DREAMS,MUMBAI vs ITO 23(1)(4), MUMBAI
ITA 4963/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MYTAS INVESTMENT TRUST,MUMBAI vs ASST CIT 23(1), MUMBAI
ITA 4948/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
MANGILAL C. JAIN,BHIWANDI vs ITO 1(2), KALYAN
ITA 4889/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASHOK M. JAIN,BHIWANDI vs ITO 1(1), KALYAN
ITA 4888/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GULSHAN HARESH BAKHTIANI,MUMBAI vs ACIT 21(1), MUMBAI
ITA 3413/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KIRAN NAVIN DOSHI,MUMBAI vs ITO -23(2)(4), MUMBAI
ITA 2601/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO (E) 2(2), MUMBAI vs PRABHODHAN PRAKASHAN, MUMBAI
ITA 3833/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO (E) 2(2), MUMBAI vs PABODHAN PRAKASHAN, MUMBAI
ITA 3831/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LINTAS INDIA P.LTD,MUMBAI vs DCIT (TDS) 2(1), MUMBAI
ITA 3803/MUM/2015[2012-13]Status: DisposedITAT MumbaiAY 2012-13
DCIT CIR 1, KALYAN vs INDO AMINES LTD, MUMBAI
ITA 3039/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 1, KALYAN vs INDO AMINES LTD, MUMBAI
ITA 3038/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ALD AUTOMOTIVE P.LTD,MUMBAI vs ASST CIT CIR 3(1)(1), MUMBAI
ITA 2952/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SMRAT INFOCOM,MUMBAI vs ITO 33(3)(4), MUMBAI
ITA 2836/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11