Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
SULESHWARI TRUST,MUMBAI vs ACIT 14(3), MUMBAI
ITA 4047/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MANJU JAIN,MUMBAI vs ITO 19(1)(1), MUMBAI
ITA 1763/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ASST CIT CIR 4, THANE vs SRI SWASTIK HOMELAND AGENCIES P.LTD, THANE
ITA 7487/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 7(2)(4), MUMBAI vs SUVIDHI SILK HOUSE P.LTD, MUMBAI
ITA 1111/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
TATA MOTORS LTD ( FORMERLY KNOWN AS TATA ENGINEERING & LOCOMOTIVE COMPANY LTD),MUMBAI vs JCIT (OSD) 2 (1), MUMBAI
ITA 6527/MUM/2009[1998-99]Status: DisposedITAT MumbaiAY 1998-99
SHRI SATPAL SINGH,HARYANA vs ITO, REWARI
ITA 560/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S NARENDRA SINGH,DELHI vs ITO, NEW DELHI
ITA 5422/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. RANDHAWA ENGINEERING WORKS,DELHI vs ITO, NEW DELHI
ITA 4586/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. ROSE VALLEY EDUCATION SOCIETY,NEW DELHI vs ITO (EXEMPTIONS), NEW DELHI
ITA 4551/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
O.P. TULSYAN & CO.,NEW DELHI vs ITO, NEW DELHI
ITA 1442/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
M/S ALPANA COTTAGE INDUSTRIES,NEW DELHI vs ITO, NEW DELHI
ITA 6105/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
SHYAM LAL TAYAL,DELHI vs JCIT, NEW DELHI
ITA 2442/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. SAHDEV JEWELLERS,NEW DELHI vs ACIT, NEW DELHI
ITA 2798/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. SAHDEV JEWELLERS,NEW DELHI vs ACIT, NEW DELHI
ITA 2797/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. SAHDEV JEWELLERS,NEW DELHI vs ACIT, NEW DELHI
ITA 2796/DEL/2013[2002-03]Status: DisposedITAT DelhiAY 2002-03
RITA SUMAN,NOIDA vs ITO, NEW DELHI
ITA 1021/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
DDIT, NEW DELHI vs M/S. COCA COLA INDIA INC.- INDIA BRANCH, GURGAON
ITA 1345/DEL/2012[2001-02]Status: DisposedITAT DelhiAY 2001-02
ACIT, NEW DELHI vs M/S. GEO CONNECT LTD., NEW DELHI
ITA 5851/DEL/2011[2002-03]Status: DisposedITAT DelhiAY 2002-03
COCA COLA INDIA INC.-INDIA BRANCH OFFICE,GURGAON vs DDIT, NEW DELHI
ITA 4489/DEL/2011[2000-01]Status: DisposedITAT DelhiAY 2000-01
COCA COLA INDIA INC.-INDIA BRANCH OFFICE,GURGAON vs DDIT, NEW DELHI
ITA 4488/DEL/2011[1999-00]Status: DisposedITAT DelhiAY 1999-00
ITO, NEW DELHI vs M/S BLUE STAMPING & FORGINGS LTD., FARIDABAD
ITA 2181/DEL/2011[2009-10 (F.Y. 2008-09)]Status: DisposedITAT Delhi
M/S GEO CONNECT LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 127/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
DCIT, NEW DELHI vs M/S ERICSSON INDIA PVT. LTD., NEW DELHI
ITA 5227/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT CIRCLE-12 (1) vs GEO CONNECT LTD,
ITA 2088/DEL/2008[2002-2003]Status: DisposedITAT DelhiAY 2002-2003
GEO CONVEST LTD vs DCIT CIRCLE-12 (1),
ITA 1927/DEL/2008[2002-2003]Status: DisposedITAT DelhiAY 2002-2003
M.P. Rajya Van Vikas Nigam Ltd. vs C.I.T.
ITA/118/2000ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
PARIJA CONSTRUCTION COMPANY PVT. LTD,BHUBANESWAR vs ITO, BHUBANESWAR
ITA 650/CTK/2012[2006-07]Status: DisposedITAT CuttackAY 2006-07
SHRI RAJEEV SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1378/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
SHRI RAJEEV SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1377/IND/2016[2010-11]Status: DisposedITAT IndoreAY 2010-11
SHRI RAJEEV SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1376/IND/2016[2009-10]Status: DisposedITAT IndoreAY 2009-10