Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
SHRI RAJEEV SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1375/IND/2016[2008-09]Status: DisposedITAT IndoreAY 2008-09
SHRI PURSHOTTAM DAS SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1374/IND/2016[2014-15]Status: DisposedITAT IndoreAY 2014-15
SHRI PURSHOTTAM DAS SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1373/IND/2016[2013-14]Status: DisposedITAT IndoreAY 2013-14
SHRI PURSHOTTAM DAS SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1372/IND/2016[2012-13]Status: DisposedITAT IndoreAY 2012-13
SHRI PURSHOTTAM DAS SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1371/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
SHRI PURSHOTTAM DAS SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1370/IND/2016[2010-11]Status: DisposedITAT IndoreAY 2010-11
SHRI PURSHOTTAM DAS SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1369/IND/2016[2009-10]Status: DisposedITAT IndoreAY 2009-10
SHRI PURSHOTTAM DAS SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1368/IND/2016[2008-09]Status: DisposedITAT IndoreAY 2008-09
SHRI HEMANT KUMAR SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1367/IND/2016[2014-15]Status: DisposedITAT IndoreAY 2014-15
SHRI HEMANT KUMAR SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1366/IND/2016[2013-14]Status: DisposedITAT IndoreAY 2013-14
SHRI HEMANT KUMAR SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1365/IND/2016[2012-13]Status: DisposedITAT IndoreAY 2012-13
SHRI HEMANT KUMAR SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1364/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
SHRI HEMANT KUMAR SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1363/IND/2016[2010-11]Status: DisposedITAT IndoreAY 2010-11
SHRI HEMANT KUMAR SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1362/IND/2016[2009-10]Status: DisposedITAT IndoreAY 2009-10
SHRI HEMANT KUMAR SONI,BHOPAL vs THE DCIT CENTRAL-1, BHOPAL
ITA 1361/IND/2016[2008-09]Status: DisposedITAT IndoreAY 2008-09
SHRI MANGILAL JHAWAR,INDORE vs THE DCIT 1(1), INDORE
ITA 478/IND/2015[2005-06]Status: DisposedITAT IndoreAY 2005-06
SHRI HEMANT JAIN,INDORE vs THE DCIT 1(1), INDORE
ITA 632/IND/2013[2008-09]Status: DisposedITAT IndoreAY 2008-09
VIKRAM SINGH,JAIPUR vs DCIT, JAIPUR
ITA 143/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
SHRI VISHNU KUMAR AGARWAL,JAIPUR vs ITO, JAIPUR
ITA 526/JPR/2012[2005-06]Status: DisposedITAT JaipurAY 2005-06
NARAYANJI GAJAKWALE PVT. LTD.,JAIPUR vs JCIT, JAIPUR
ITA 813/JPR/2016[2007-08, 2008-09, 2010-11]Status: DisposedITAT Jaipur
NARAYANJI SPICES & PULSES PVT. LTD.,JAIPUR vs JCIT, JAIPUR
ITA 810/JPR/2016[2005-06]Status: DisposedITAT JaipurAY 2005-06
KAVITA RANGWANI,JAIPUR vs ITO, JAIPUR
ITA 725/JPR/2016[2009-10]Status: DisposedITAT JaipurAY 2009-10
SR. DIVISIONAL CONTROLLER vs THE DLC & APPELLATE AUTHORITY
WP/29708/2009ITAT Karnataka
B.VEERAPPA
M/S SUBHLAXMI STOCK MANAGEMENT PVT. LTD.,KOLKATA vs CIT, KOLKATA-2, KOLKATA
ITA 694/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
TULSI COMMODEAL PVT. LTD.,KOLKATA vs CIT, KOLKATA-2, KOLKATA
ITA 693/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
M/S STRONG COMMOTRADE PVT. LTD.,KOLKATA vs CIT, KOLKATA-2, KOLKATA, KOLKATA
ITA 668/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S POSITIVE COMMERCIAL PVT. LTD.,KOLKATA vs CIT- 2, KOLKATA, KOLKATA
ITA 667/KOL/2015[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SANKAR PRASAD GUPTA,DURGAPUR vs INCOME TAX OFFICER, WARD - 1(2), DURGAPUR, DURGAPUR
ITA 2502/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
PRODAPT SOLUTIONS PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1015/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
THE PR. COMMISSIONER OF INCOME TAX-6 vs MOHAN EXPORTS INDIA PVT. LTD.
ITA/910/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
