Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
SHREE D.K. ASSOCIATES,MUMBAI vs PR CIT 32, MUMBAI
ITA 5659/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
HUMA EXHIBITORS,MUMBAI vs ACIT 23(1), MUMBAI
ITA 3303/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MCKINSEY & COMPANY INC UNITED KINGDOM,MUMBAI vs DCIT (IT) 3(2)(1), MUMBAI
ITA 702/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 14(2)(1), MUMBAI vs MAHANAGAR GAS LTD, MUMBAI
ITA 658/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ARDH METAL & ALLOYS P.LTD,MUMBAI vs ITO WD 5(1)(1), MUMBAI
ITA 5754/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT CIR 4(2)(2), MUMBAI vs MANOHAR MANEK ALLOYS P.LTD, MUMBAI
ITA 5586/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MAHANAGAR GAS LTD,MUMBAI vs ADDL CIT 10(1), MUMBAI
ITA 53/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 8(1)(1), MUMBAI vs REDIFF.COM INDIA LTD, MUMBAI
ITA 2586/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 8(1)(1), MUMBAI vs REDIFF.COM INDIA LTD, MUMBAI
ITA 2585/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ZMG WARDHOWELL INDIA P.LTD,MUMBAI vs ITO 7(3)(4), MUMBAI
ITA 2577/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SANJAY KANTILAL PATEL,MUMBAI vs ITO 5(2)(4), MUMBAI
ITA 2194/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
OTAML V. PUROHIT,MUMBAI vs ITO 14(3)(4), MUMBAI
ITA 7766/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
FUNDTECH INDIA P.LTD,MUMBAI vs DCIT (OSD) 8(1), MUMBAI
ITA 4508/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TAURAS VIDEO SERVICES P.LTD,MUMBAI vs ACIT 11(1), MUMBAI
ITA 4035/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RASHTRIYA CHEMICAL & FERTILIZERS LTD,MUMBAI vs CIT LTU, MUMBAI
ITA 3478/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
TIGRANIA STEEL CORPORATION,MUMBAI vs ACIT CIR 26(1), MUMBAI
ITA 2607/MUM/2014[1989-90]Status: DisposedITAT MumbaiAY 1989-90
HAPAG-LLOYD GLOBAL SERVICES P. LTD,MUMBAI vs DCIT RG 10(1), MUMBAI
ITA 2300/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SUBHADRA ATMARAM MOKASHE,PUNE vs DCIT CEN CIR 39, MUMBAI
ITA 7457/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
KUMAR S. TAURANI,MUMBAI vs ACIT CEN CIR 22 & 30, MUMBAI
ITA 5267/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HIKAL LTD,MUMBAI vs DCIT CIR 3(1), MUMBAI
ITA 5383/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
NIRANJANLAL SANGHAI (HUF),MUMBAI vs ITO.,-WARD-14(2)(2), MUMBAI
ITA 6162/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
CERNER HEALTHCARE SOLUTIONS PRIVATE LIMITED,BANGALORE vs ITO, BANGALORE
ITA 44/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
GLOBAL E BUSINESS OPERATIONS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1092/BANG/2011[2007-08]Status: DisposedITAT BangaloreAY 2007-08
M/S IRUS CORP.,NOIDA vs ITO, NOIDA
ITA 4902/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. VIJAY PAL SINGH,GHAZIABAD vs ITO, GHAZIABAD
ITA 4294/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
DCIT, DEHRADUN vs SMT. NILIMA DUTT, DEHRADUN
ITA 352/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
MR. NIZAMUDDIN MALIK,GAUTAM BUDH NAGAR vs JCIT, NOIDA
ITA 3418/DEL/2016[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. AUTO IGNITION LIMITED,NEW DELHI vs DCIT, NEW DELHI
ITA 2537/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
AKSHAT STEEL IMPEX,PANIPAT vs ITO, NEW DELHI
ITA 2442/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. A & B HOLDINGS, NEW DELHI
ITA 2197/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
