Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
ITO, NEW DELHI vs MR. ANIL KUMAR, NEW DELHI
ITA 1893/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
NETAPP B.V.,NEW DELHI vs DDIT, NEW DELHI
ITA 4781/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S. INTEC CORPORATION, NEW DELHI
ITA 5788/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
ITO, NEW DELHI vs M/S BLUE STAMPING & FORGINGS LTD., FARIDABAD
ITA 2180/DEL/2011[2008-09 (F.Y. 2007-08)]Status: DisposedITAT Delhi
THE PRINCIPAL COMMISSIONER vs MURUGESH R NIRANI and OTHERS
ITA/100085/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,RAGHVENDRA S. CHAUHAN
THE PRINCIPAL COMMISSIONER vs BHAGWANDAS MUKUNDAS JAJU
ITA/100082/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,RAGHVENDRA S. CHAUHAN
Jila Sahkari Kendriya Bank Maryadit vs The Principal Commissioner Of Income Tax1
WP/625/2017ITAT Madhya Pradesh
HON'BLE THE ACTING CHIEF JUSTICE
AKG POLYMERS INDIA LTD vs PR. COMMISSIONER OF INCOME TAX DELHI- I
ITA/770/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE COMMISSIONER OF INCOME TAX,TRIVANDRU vs R.BHARATHAN, KOLLAM
ITR/12/2008ITAT Kerala
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU,HONOURABLE MR.JUSTICE ANTONY DOMINIC
ANANT GAJANAN BANCHPALLIWAR,NAGPUR vs ITO-WARD-5(1), NAGPUR
ITA 285/NAG/2014[2010-11]Status: DisposedITAT NagpurAY 2010-11
SMT. NAMITA KALANI,INDORE vs THE DCIT 1(1), INDORE
ITA 470/IND/2015[2006-07]Status: DisposedITAT IndoreAY 2006-07
SMT. NAMITA KALANI,INDORE vs THE DCIT 1(1), INDORE
ITA 469/IND/2015[2004-05]Status: DisposedITAT IndoreAY 2004-05
SMT. PADMA KALANI,INDORE vs THE DCIT 1(1), INDORE
ITA 422/IND/2015[2006-07]Status: DisposedITAT IndoreAY 2006-07
SHRI MANISH KALANI,INDORE vs THE DCIT 1(1), INDORE
ITA 421/IND/2015[2009-10]Status: DisposedITAT IndoreAY 2009-10
SHRI SAURABH KALANI,INDORE vs THE DCIT 1(1), INDORE
ITA 420/IND/2015[2009-10]Status: DisposedITAT IndoreAY 2009-10
ITO, JAIPUR vs UNIQUE AFFORDABLE HOMES PVT. LTD., JAIPUR
ITA 946/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
ARPIT MARBLES PVT. LTD.,JAIPUR vs ACIT, JAIPUR
ITA 768/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
M/S MODERN CONSTRUCTION,HOWRAH vs THE ITO, WD-33(3), KOLKATA, KOLKATA
ITA 934/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
PRODIP CHANDRA SORCAR,KOLKATA vs DCIT, CIR-55, KOLKATA, KOLKATA
ITA 766/KOL/2016[2008-09]Status: DisposedITAT KolkataAY 2008-09
M/S RAHUL PREMIER INDIA AGENCY PVT. LTD.,KOLKATA vs ITO, WARD-4(4), KOLKATA, KOLKATA
ITA 2002/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
SHRI HARADHAN MONDAL,SOUTH 24 PARGANAS vs ITO, WD-53(4), KOLKATA, KOLKATA
ITA 1936/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
HINDUSTAN ARCHITECTS,KOLKATA vs ITO, WARD-1(2), HOOGHLY, HOOGHLY
ITA 1684/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
TANTIA FINANCIAL SERVICES LTD,KOLKATA vs ITO, WARD-4(1), KOLKATA, KOLKATA
ITA 1624/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
GUNJAN DEALERS PVT. LTD.,KOLKATA vs ITO, WARD-4(1), KOLKATA, KOLKATA
ITA 1572/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
SHRI SUMIT SAHA,KOLKATA vs CIT(A)-6, KOLKATA, KOLKATA
ITA 1569/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
BANARASI HOLDING PVT. LTD.,KOLKATA vs ITO, WARD-13(1), KOLKATA
ITA 1521/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
BANARASI HOLDING PVT. LTD.,KOLKATA vs ITO, WARD-13(1), KOLKATA
ITA 1520/KOL/2016[2004-05]Status: DisposedITAT KolkataAY 2004-05
SHRI SHREYANS JAIN,KOLKATA vs ITO, WARD-45(2), KOLKATA, KOLKATA
ITA 1458/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
BIWANATH LOHIA,KOLKATA vs THE ITO, WD-48(3), KOLKATA, KOLKATA
ITA 1289/KOL/2016[2006-07]Status: DisposedITAT KolkataAY 2006-07
SMT KRISHNA OJHA,KOLKATA vs ITO,WD-26(4), KOLKATA, KOLKATA
ITA 658/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
