Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
ITO, WD-47(3), KOLKATA, KOLKATA vs SRI RAMANAND KEDIA, HOWRAH
ITA 594/KOL/2015[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
ABU MANSUR ALI,KOLKATA vs DCIT, CC-XVIII, KOLKATA, KOLKATA
ITA 91/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
DCIT, CIR-5, KOLKATA, KOLKATA vs M/S PILANI INVESTMENT AND INDUSTRIES CORPN. LTD., KOLKATA
ITA 497/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
DCIT,CIR-4, KOLKATA, KOLKATA vs M/S EXIMPO TEA LIMITED, KOLKATA
ITA 476/KOL/2014[2003-2004]Status: DisposedITAT KolkataAY 2003-2004
M/S TOPSI KENDA C. S. SHOP,BURDWAN vs ITO, WD-1(3), ASANSOL, ASANSOL
ITA 419/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
METROPOLITAN ENGG. CO-OPT SOCIETY LTD.,NADIA vs JCIT, RG.NADIA, NADIA
ITA 405/KOL/2014[2007-2008]Status: DisposedITAT KolkataAY 2007-2008
JK TYRE & INDUSTRIES LIMITED,KOLKATA vs THE DCIT, CEN. CIR-VI, KOLKATA, KOLKATA
ITA 371/KOL/2014[2004-05]Status: DisposedITAT KolkataAY 2004-05
I.T.O WD - 3(4),KOLKATA., KOLKATA vs M/S PALPIT VINIYOG (P) LTD, KOLKATA
ITA 975/KOL/2013[2006-07]Status: DisposedITAT KolkataAY 2006-07
BINAGURI TEA CO PVT LTD,KOLKATA vs D.C.I.T CIR - 4,KOLKATA, KOLKATA
ITA 630/KOL/2013[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
INCOME TAX OFFICER-WARD-4(2), KOLKATA, KOLKATA vs M/S HANUMAN TEXNIT INDUSTRIES LTD., KOLKATA
ITA 2760/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
N.JAYABOOPATHY,CHENNAI vs ITO, CHENNAI
ITA 895/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
WOOSU AUTOMOTIVE INDIA PRIVATE LIMITED,THIRUVALLUR vs ACIT, CHENNAI
ITA 870/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
DOSHI HOUSING,CHENNAI vs ITO, CHENNAI
ITA 3175/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
SHRI G.K. SAMPATH,CHENNAI vs ACIT, CHENNAI
ITA 3170/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
DCIT, CHENNAI vs M/S. SYMBIOTIC INFO TECH PVT. LTD., CHENNAI
ITA 3130/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
M/S. KOSMIC STUDIOS (FIRM),CHENNAI vs ITO, CHENNAI
ITA 3014/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
THULASI TRANSPORT,CHENNAI vs DCIT, VELLORE
ITA 1800/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT, COIMBATORE vs SAKTHI SUGARS LTD., COIMBATORE
ITA 478/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
SAKTHI SUGARS LIMITED,CHENNAI vs ACIT, COIMBATORE
ITA 430/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
ITO, TIRUNELVELI vs MANI & CO., SANKARANKOIL
ITA 1479/CHNY/2015[2010-11]Status: DisposedITAT ChennaiAY 2010-11
SRINIDHI TEXTILES,ERODE vs ACIT, ERODE
ITA 1891/CHNY/2013[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
SRINIDHI TEXTILES,ERODE vs ACIT, ERODE
ITA 1764/CHNY/2013[2007-2008]Status: DisposedITAT ChennaiAY 2007-2008
SRINIDHI TEXTILES,ERODE vs ACIT, ERODE
ITA 1762/CHNY/2013[2008-2009]Status: DisposedITAT ChennaiAY 2008-2009
M/S. SRINIDHI TEXTILES,ERODE vs ITO, ERODE
ITA 971/CHNY/2012[2007-08]Status: DisposedITAT ChennaiAY 2007-08
M/S. SRINIDHI TEXTILES,ERODE vs ACIT, ERODE
ITA 470/CHNY/2012[2008-09]Status: DisposedITAT ChennaiAY 2008-09
M/S. VENTURE POWER SYSTEMS INDIA PVT LTD.,CHENNAI vs DCIT, CHENNAI
ITA 1703/CHNY/2011[2007-08]Status: DisposedITAT ChennaiAY 2007-08
PRINCE CONSULTANCY P. LTD.,MUMBAI vs DCIT - 13(1)(2), MUMBAI
ITA 6068/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
PRABHAV CONSTRUCTION CO.,MUMBAI vs ITO 26(2)(4), MUMBAI
ITA 4405/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SEEMA M. PILLAI,MUMBAI vs ASSESSING OFFICER,19(1)(4), MUMBAI
ITA 3075/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
REFRIGERATED DEISTRIBUTORS P.LTD,MUMBAI vs DCIT 2(3)(1), MUMBAI
ITA 2988/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
