Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
REFRIGERATED DEISTRIBUTORS P.LTD,MUMBAI vs DCIT 2(3)(1), MUMBAI
ITA 2987/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
REFRIGERATED DEISTRIBUTORS P.LTD,MUMBAI vs DCIT 2(3)(1), MUMBAI
ITA 2986/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
REFRIGERATED DEISTRIBUTORS P.LTD,MUMBAI vs DCIT 2(3)(1), MUMBAI
ITA 2985/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
REFRIGERATED DEISTRIBUTORS P.LTD,MUMBAI vs DCIT 2(3)(1), MUMBAI
ITA 2984/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MERISANT INDIA PVT. LTD.,MUMBAI vs ITO - 9 (2) (3), MUMBAI
ITA 2951/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 2(3)(1), MUMBAI vs REFRIGERATED DISTRIBUTORS P.LTD, MUMBAI
ITA 781/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 25(3)(2), MUMBAI vs PALLAVI V. GORADIA, MUMBAI
ITA 604/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 20(2), MUMBAI vs M.M. INTERNAITONAL, MUMBAI
ITA 2890/MUM/2015[2000-01]Status: DisposedITAT MumbaiAY 2000-01
ASST CIT CIR 2, KALYAN vs VICKY SABHAGCHAND MOTWANI, MUMBAI
ITA 2839/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO (E) 2(2), MUMBAI vs PARMESHWARIDEVI GORDHANDAS GARODIA CHARITABLE TRUST, MUMBAI
ITA 2661/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MANISH DHIRAJLAL POPAT,MUMBAI vs ADDL CIT 26(1), MUMBAI
ITA 7717/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
PUSHPA GOEL,MUMBAI vs ACIT CEN CIR 10, MUMBAI
ITA 7108/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRERAK K. GOEL,MUMBAI vs ACIT CEN CIR 10, MUMBAI
ITA 7107/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRAYAS K. GOEL,MUMBAI vs DCIT CEN CIR 10, MUMBAI
ITA 7106/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 8(3), MUMBAI vs SMITA STEELS ROLLING MILLS P.LTD, MUMBAI
ITA 7005/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 25(2), MUMBAI vs S & S EXPORTS, MUMBAI
ITA 6863/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SHIRPUR GOLD REFINERY LTD,MUMBAI vs DCIT 9(3), MUMBAI
ITA 6610/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CIR 3(1), MUMBAI vs EDELWEISS TRADING & HOLDING LTD, MUMBAI
ITA 4653/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
TML DISTRIBUTION COMPANY LIMITED,MUMBAI vs CIT - 1, MUMBAI
ITA 3427/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KAMLESH GOEL (HUF),MUMBAI vs DCIT CC 10, MUMBAI
ITA 1863/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ACIT 20(1), MUMBAI vs KING METAL WORKS, MUMBAI
ITA 1514/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
AMBIENCE BUSINESS SERVICES P.LTD,MUMBAI vs ASST CIT CIR 6(1), MUMBAI
ITA 6502/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
THAKKAR POPATLAL VELJI SALES LTD.,PANVEL vs DCIT, CENTRAL CIRCLE 25, MUMBAI
ITA 5796/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
KARAN VIREN CONSTRUCITONS P.LTD,MUMBAI vs ITO WD 6(2)(4), MUMBAI
ITA 4598/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 25(1), MUMBAI vs CHIRAG CONSTRUCTION, MUMBAI
ITA 3604/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ABHITECH ENERGYCON LTD,MUMBAI vs ACIT CC 20, MUMBAI
ITA 2797/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
EDELWEISS SECURITIES LTD,MUMBAI vs ADDL CIT 4, MUMBAI
ITA 7464/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
WARBURG PINCUS INDIA P. LTD,MUMBAI vs ASST CIT 3(3), MUMBAI
ITA 6981/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT 8(2), MUMBAI vs PATEL ENGINEERING LTD, MUMBAI
ITA 3037/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
JSW STEEL LTD vs ASST CIT CIR 11(5),
ITA 75/BANG/2011[2004-05]Status: DisposedITAT MumbaiAY 2004-05
