Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
BINA B. RAMCHANDANI,MUMBAI vs ADDL CIT 21(3), MUMBAI
ITA 7208/MUM/2011[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT CEN CIR 6(1), MUMBAI vs AMBIENCE ADVERTISING P. LTD, MUMBAI
ITA 5216/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
DCIT CEN CIR 6(1), MUMBAI vs AMBIENCE ADVERTISING P. LTD, MUMBAI
ITA 5215/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
ITO 6(1)(3), MUMBAI vs AMBIENCE BUSINESS SERVICES P. LTD, MUMBAI
ITA 8945/MUM/2010[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MAHESH BABULAL MEHTA,MUMBAI vs ITO 16(2)(4), MUMBAI
ITA 297/MUM/2010[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ITO 16(2)(4), MUMBAI vs MAHESH B. MEHTA, MUMBAI
ITA 1776/MUM/2010[2002-03]Status: DisposedITAT MumbaiAY 2002-03
ASST CIT CIR 11(5) vs JSW STEEL LTD,
ITA 930/BANG/2009[2004-05]Status: DisposedITAT MumbaiAY 2004-05
JSW STEEL LTD vs ASST CIT CIR 11(5),
ITA 923/BANG/2009[2004-05]Status: DisposedITAT MumbaiAY 2004-05
THE PRINCIPAL COMMISSIONER vs SHRI BASAVESHWARA CO OPERATIVE BANK LTD,
ITA/100089/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,RAGHVENDRA S. CHAUHAN
THE COMMISSIONER OF INCOME TAX, vs SHRIDHAR SHANTINATH PATRAVALI,
ITA/100026/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,RAGHVENDRA S. CHAUHAN
E4E BUSINESS SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1397/BANG/2016[2011-2012]Status: DisposedITAT BangaloreAY 2011-2012
M/S LAKSHYA CORPORATE SOLUTIONS P. LTD.,DELHI vs PR.CIT, NEW DELHI
ITA 2521/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S LAKSHYA CORPORATE SOLUTIONS P. LTD.,DELHI vs PR.CIT, NEW DELHI
ITA 2520/DEL/2016[2008-09\u005cu005cu005cu005c]Status: DisposedITAT Delhi
SH. JATINDER SINGH,DELHI vs ITO, NEW DELHI
ITA 2184/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
R M ENTERTAINMENT,NOIDA vs DCIT (TDS), NOIDA
ITA 2147/DEL/2016[2014-15]Status: DisposedITAT DelhiAY 2014-15
R M ENTERTAINMENT,NOIDA vs DCIT (TDS), NOIDA
ITA 2146/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S KSC EDUCATIONAL SOCIETY,NOIDA vs DCIT (TDS), NOIDA
ITA 2145/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
M/S KSC EDUCATIONAL SOCIETY,NOIDA vs DCIT (TDS), NOIDA
ITA 2144/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S KSC EDUCATIONAL SOCIETY,NOIDA vs DCIT (TDS), NOIDA
ITA 2143/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs M/S. SHYAM SUNDER INFRASTRUCTURE (P) LTD., NEW DELHI
ITA 6446/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs SH. SIDDHARTH AHUJA, NEW DELHI
ITA 3788/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
SILVER OAK LABORATORIES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 1621/DEL/2013[2005-06]Status: DisposedITAT DelhiAY 2005-06
SYSTEM CONTROLS TRANSFORMERS (P) LTD.,GHAZIABAD vs JCIT, GHAZIABAD
ITA 5342/DEL/2011[1994-95]Status: DisposedITAT DelhiAY 1994-95
JCIT, GHAZIABAD vs M/S. SYSTEM CONTROLS & TRANSFORMERS PVT. LTD., GHAZIABAD
ITA 5335/DEL/2011[1994-95]Status: DisposedITAT DelhiAY 1994-95
SH CHAND RATTAN BAGRI,NEW DELHI vs ACIT, NEW DELHI
ITA 2125/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. FATHIMA EDUCATIONAL AND CHARITABLE TRUST vs THE COMMISSIONER OF INCOME TAX
WP(C)/31709/2016ITAT Kerala
M/S PANKAJ INDUSTRIES DAKALA ROAD PATIALA vs COMMISSIONER OF INCOME TAX AYIKAR BHAWAN LEELA BHAWAN PATIALA
ITA/343/2016ITAT Punjab & Haryana
SHRI SHIVPRASAD BINDESHSHWARI DUBEY,NAGPUR vs I.T.O. WARD -2(1), NAGPUR
ITA 434/NAG/2016[2011-12]Status: DisposedITAT NagpurAY 2011-12
SHRI NARENDRA RATANLAL RATHI,NAGPUR vs ITO, WARD-5(2), NAGPUR
ITA 96/NAG/2013[2005-06]Status: DisposedITAT NagpurAY 2005-06
M/S. VAISHALI DEVELOPERS & BUILDERS,BHOPAL vs THE ITO 1(2), BHOPAL
ITA 77/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12