Recent Judgments
Latest ITAT tax tribunal orders across all benches.(368,149 total)
THE DCIT, 1(1), INDORE vs M/S. AGRAWAL COAL CORPORATION PVT. LTD., INDORE
ITA 70/IND/2015[2005-06]Status: DisposedITAT IndoreAY 2005-06
THE DCIT, 1(1), INDORE vs M/S. AGRAWAL TRANSPORT CORPORATION PVT. LTD., INDORE
ITA 69/IND/2015[2005-06]Status: DisposedITAT IndoreAY 2005-06
M/S. DIVINE CIETY PVT. LTD.,UJJAIN vs THE DCIT 2(1), UJJAIN
ITA 161/IND/2015[2010-11]Status: DisposedITAT IndoreAY 2010-11
KAPIL TANEJA,JAIPUR vs ACIT, JAIPUR
ITA 994/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
SNEH LATA DWIVEDI,JAIPUR vs ITO, JAIPUR
ITA 501/JPR/2016[2007-08]Status: DisposedITAT JaipurAY 2007-08
AAKRITI LANDCON P. LTD.,JAIPUR vs PRINCIPAL CIT, KOTA
ITA 433/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
ITO, WD-40(3), KOLKATA, KOLKATA vs M/S DIAMOND SERVICES, KOLKATA
ITA 1084/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
ACIT 13(2)(1), MUMBAI vs SMRUTA ENGINEERING INDUSRIES P.LTD, MUMBAI
ITA 4951/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
JAIKRISHNA D PATHAK,MUMBAI vs CIT(A) 24, MUMBAI
ITA 945/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
STOCK TRADERS P.LTD,MUMBAI vs DCIT (OSD) 2(3), MUMBAI
ITA 937/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SUBHASH KUMAR THARAYIL,MUMBAI vs ITO WD 31(3)(3), MUMBAI
ITA 921/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
SYUPREME NONWOVEN INDUSTRIES P.LTD,MUMBAI vs DCIT RG 10(2), MUMBAI
ITA 6619/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 25(2)(3), MUMBAI vs SANJAY V DHRUV, MUMBAI
ITA 6592/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT 8(2), MUMBAI vs PHL PHARMA P.LTD, MUMBAI
ITA 4605/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT (OSD) 2(3), MUMBAI vs NRC LTD, MUMBAI
ITA 4125/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 20(2), MUMBAI vs NITIN L.. JOBANPUTRA, MUMBAI
ITA 3979/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 25(2), MUMBAI vs KANTILAL P. SHAH, MUMBAI
ITA 4891/MUM/2012[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ACIT 10(1), MUMBAI vs ASIAN HEART INSTITUTE & RESEARCH CENTRE P.LTD, MUMBAI
ITA 4719/MUM/2012[2005-06]Status: DisposedITAT MumbaiAY 2005-06
M/S. NAGASE & COMPANY LTD.,MUMBAI vs ADIT (I.T) - RG.-3(2), MUMBAI
ITA 1800/MUM/2007[1998-1999]Status: DisposedITAT MumbaiAY 1998-1999
M/S H.B.LEASING & FINANCE CO. vs THE COMMISSIONER OF INCOME TAX
ITA/612/2004ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
LE PASSAGE TO INDIA TOUR & TRAVELS (P) LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/369/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
LE PASSAGE TO INDIA TOUR & TRAVELS (P) LTD. vs THE DEPUTY COMMISSIONER OF INCOME TAX
ITA/368/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PRL.COMMISSIONER OF INCOME TAX vs SUNITA BAI
ITA/100058/2015ITAT Karnataka
SREENIVAS HARISH KUMAR,RAGHVENDRA S. CHAUHAN
SMT. RAMA GUPTA,DELHI vs ITO, NEW DELHI
ITA 5316/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SMT. NEERU GUPTA,DELHI vs ITO, NEW DELHI
ITA 5315/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
SH. DAYA CHAND GUPTA,DELHI vs ITO, NEW DELHI
ITA 5314/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. AJAY GUPTA HUF,DELHI vs ITO, NEW DELHI
ITA 5313/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
ARVIND DEV,DELHI vs ITO, NEW DELHI
ITA 4990/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
NEELAM SHARMA,NOIDA vs ITO, NOIDA
ITA 4564/DEL/2016[2007-08]Status: DisposedITAT DelhiAY 2007-08
DELHI AIRPORT METRO EXPRESS PVT. LTD.,NEW DELHI vs PR.CIT-03, NEW DELHI
ITA 2813/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12