Recent Judgments
Latest ITAT tax tribunal orders across all benches.(366,339 total)
RAVIKANT CHOUDHRY,CHENNAI vs JCIT, CHENNAI
ITA 1358/CHNY/2014[2009-2010]Status: DisposedITAT ChennaiAY 2009-2010
ACIT, TRICHY vs DHANDAPANI CEMENTS PVT. LTD., TRICHY
ITA 1352/CHNY/2014[2008-09]Status: DisposedITAT ChennaiAY 2008-09
DCIT 8(3)(2), MUMBAI vs YAMINI INTERIORS P.LTD, MUMBAI
ITA 2020/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
SAJJAN INDIA LTD.,MUMBAI vs PRINCIPAL CIT -8, MUMBAI
ITA 1636/MUM/2015[2005-06]Status: DisposedITAT MumbaiAY 2005-06
DCIT CIR 3(1), MUMBAI vs EMERSON PROCESS MANAGEMENT INDIA P.LTD, MUMBAI
ITA 6279/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 14(1)(3), MUMBAI vs EXIM TRADELINKS, MUMBAI
ITA 6094/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DILIP V MOHINDRA,MUMBAI vs ITO WD 19(1)(3), MUMBAI
ITA 5846/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ITO 16(2)(1), MUMBAI vs ASHWIN PURSHOTTAM BAJAJ, MUMBAI
ITA 5207/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASHWIN PURSHOTAM BAJAJ,MUMBAI vs ITO, WARD- 16(2)(1), MUMBAI
ITA 4736/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AKSHAR AUTOMOBILES AGENCIES P.LTD,THANE vs ITO WD 3(2), MUMBAI
ITA 2261/MUM/2014[2002-03]Status: DisposedITAT MumbaiAY 2002-03
VINOD K.SHAH,MUMBAI vs ITO 16(1)(1), MUMBAI
ITA 1736/MUM/2014[2004-05]Status: DisposedITAT MumbaiAY 2004-05
STATE BANK OF INDIA,MUMBAI vs DCIT 2(2), MUMBAI
ITA 1616/MUM/2014[1988-89]Status: DisposedITAT MumbaiAY 1988-89
STATE BANK OF INDIA,MUMBAI vs DCIT 2(2), MUMBAI
ITA 1615/MUM/2014[1987-88]Status: DisposedITAT MumbaiAY 1987-88
STATE BANK OF INDIA,MUMBAI vs DCIT 2(2), MUMBAI
ITA 1614/MUM/2014[1985-86]Status: DisposedITAT MumbaiAY 1985-86
STATE BANK OF INDIA,MUMBAI vs DCIT 2(2), MUMBAI
ITA 1613/MUM/2014[1984-85]Status: DisposedITAT MumbaiAY 1984-85
MAPE SECURITIES P. LTD,MUMBAI vs JCIT OSD 4(3), MUMBAI
ITA 7401/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
THE BOMBAY DYEING & MANUFACTUREING CO. LTD,MUMBAI vs ASST CIT CIR 2(1), MUMBAI
ITA 6996/MUM/2013[1989-90]Status: DisposedITAT MumbaiAY 1989-90
MOHD .FAZALSARANG,MUMBAI vs DCIT CEN CIR 36, MUMBAI
ITA 4929/MUM/2013[2006-07]Status: DisposedITAT MumbaiAY 2006-07
VINOD K SHAH,MUMBAI vs ITO 16(1)(1), MUMBAI
ITA 1264/MUM/2013[2003-04]Status: DisposedITAT MumbaiAY 2003-04
ACIT 11(3), MUMBAI vs MODERN HOSPITAL FOR WOMEN, MUMBAI
ITA 5924/MUM/2012[1996-97]Status: DisposedITAT MumbaiAY 1996-97
ACIT 10(1), MUMBAI vs FIAT INDIA P.LTD ( NOW KNOWN AS NEW HOLLAND (I) P.LTD, MUMBAI
ITA 5901/MUM/2012[2004-05]Status: DisposedITAT MumbaiAY 2004-05
MANSUKHLAL VELJI KENIA,MUMBAI vs ITO WD 25(3)(1), MUMBAI
ITA 1713/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
FAZAL ABDUL WAHAB SARANG,MUMBAI vs D.C.I.T. CENTRAL RANGE - 36, MUMBAI
ITA 1455/MUM/2012[2007-08]Status: DisposedITAT MumbaiAY 2007-08
LOTUS ENERGY (I) LTD,MUMBAI vs CIT RG 8, MUMBAI
ITA 4355/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
WAMAN HARI PETHE,MUMBAI vs CIT(A) 26, MUMBAI
ITA 6900/MUM/2010[2005-06]Status: DisposedITAT MumbaiAY 2005-06
RBS EQUITIES (INDIA) LTD (FORMERLY KNOWN AS ABN AMRO ASIA EQUITIES INDIA LTD),MUMBAI vs ACIT RG 4(1), MUMBAI
ITA 3077/MUM/2009[2003-04]Status: DisposedITAT MumbaiAY 2003-04
PR. COMMISSIONER OF INCOME TAX, DELHI- 9 vs WOOVEN GOLD ACRYLIC INDIA PVT. LTD.
ITA/793/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PR. COMMISSIONER OF INCOME TAX-CENTRAL-3 vs BABA GLOBAL LTD.
ITA/821/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
COMMISSIONER OF INCOME TAX (EXEMPTION) vs SCIENCE OLYMPIC FOUNDATION
ITA/869/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PR. COMMISSIONER OF INCOME TAX-06 vs M/S NALWA STEEL & POWER LIMITED( EARLIER KNOWN AS NALWA SPONGE IRON LTD. )
ITA/339/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI