Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
PR. COMMISSIONER OF INCOME TAX CENTRAL-I vs M/S PIPAL SOLUTIONS INDIA PVT. LTD.
ITA/307/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF I T JAIPUR-2 vs M/S RAJ STATE BEVERAGES CORP LTD
ITA/74/2016ITAT Rajasthan
VIJAY INDUSTRIES vs C I T ALWAR
ITA/21/2005ITAT Rajasthan
SANWAR MAL BAJAJ vs I T O JHUNJHUNU
ITA/348/2005ITAT Rajasthan
C I T JAIPUR vs M/S G V K JAIPUR KISHANGARH ED
ITA/102/2010ITAT Rajasthan
C I T AJMER vs M/S MOOL CHAND KUMAWAT
ITA/145/2011ITAT Rajasthan
C.I.T. JAIPUR vs M/S VIJAI INDUSTRIES
ITR/4/1989ITAT Rajasthan
C I T JAIPUR vs M/S SIKAR KENDRIYA SAHA BANK LTD
ITA/535/2009ITAT Rajasthan
PRINTWELL PUBLISHER DISTRIBUTO vs C I T
ITA/24/2006ITAT Rajasthan
C I T JAIPUR III vs M/S GENUS OVERSEAS ELECTRONIC
ITA/327/2005ITAT Rajasthan
COMMISSIONER OF INCOME TAX-GUJARAT-II vs KWALITY STEEL SUPPLIERS COMPLEX
CIVIL APPEAL No. 815/2007ITAT SC
2 Judges
DEBASIS SAMAL,CUTTACK vs ITO, WARD-2, PARADEEP
ITA 75/CTK/2016[2010-11]Status: DisposedITAT CuttackAY 2010-11
RAMKISHAN AGARWAL,ANGUL vs ITO, ANGUL WARD, ANGUL
ITA 438/CTK/2016[2012-13]Status: DisposedITAT CuttackAY 2012-13
M/S WESTERN COALFIELDS LTD,NAGPUR vs PRINCIPAL COMMISSIONER F INCOME TAX-II, NAGPUR
ITA 143/NAG/2015[2010-11]Status: DisposedITAT NagpurAY 2010-11
M/S. ANURADHA SUGAR MILLS LIMITED,BULDHANA vs ASSTT.COMMISSIONER OF INCOME-TAX, AKOLA CIRCLE,AKOLA, AKOLA
ITA 18/NAG/2011[2005-06]Status: DisposedITAT NagpurAY 2005-06
THE ITO, 2(4), BHOPAL vs SMT. MANJU RAJ, BHOPAL
ITA 841/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
RUDRAKASH PROFESSIONAL TRUST,JAIPUR vs CIT, JAIPUR
ITA 338/JPR/2016[]Status: DisposedITAT Jaipur
PRINCIPAL COMMISSIONER OF INCOME-TAX(CENTRAL), vs M/S MARIGOLD MERCHANDISE (P) LTD.,
ITA/171/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
PRINCIPAL COMMISSIONER OF INCOME-TAX(CENTRAL), vs M/S MARIGOLD MERCHANDISE (P) LTD.,
ITA/172/2016ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PR COMMISSIONER OF INCOME TAX vs M/S INTERNATIONAL STONES INDIA PVT LTD
ITA/565/2016ITAT Karnataka
JAYANT PATEL,N.K.SUDHINDRARAO
M.K.R. GEETHA,MAYILADUTHURAI vs ITO, KUMBAKONAM
ITA 243/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
M.K.R. KRISHNAKUMAR,MAYILADUTHURAI vs ITO, KUMBAKONAM
ITA 242/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
M.K.R.BHAVANI,MAYILADUTHURAI vs ITO, KUMBAKONAM
ITA 241/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
ESTATE OF M.K.RAVIKUMAR,MAYILADUTHURAI vs ITO, KUMBAKONAM
ITA 240/CHNY/2017[2005-06]Status: DisposedITAT ChennaiAY 2005-06
ESTATE OF M.R.KANNAPPAN,MAYILADUTHURAI vs ITO, KUMBAKONAM
ITA 239/CHNY/2017[2005-06]Status: DisposedITAT ChennaiAY 2005-06
K.MANGALAM,MAYILADUTHURAI vs ITO, KUMBAKONAM
ITA 238/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
K.MANGALAM,MAYILADUTHURAI vs ITO, KUMBAKONAM
ITA 237/CHNY/2017[2005-06]Status: DisposedITAT ChennaiAY 2005-06
M.K.KRITHIVASAN,MAYILADUTHURAI vs ITO (OSD), KUMBAKONAM
ITA 236/CHNY/2017[2006-07]Status: DisposedITAT ChennaiAY 2006-07
M.K.KRITHIVASAN,MAYILADUTHURAI vs ITO (OSD), KUMBAKONAM
ITA 235/CHNY/2017[2005-06]Status: DisposedITAT ChennaiAY 2005-06
G.PRABHAKARAN,CHENNAI vs ITO, CHENNAI
ITA 11/CHNY/2017[2009-10]Status: DisposedITAT ChennaiAY 2009-10