Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
ACIT, NEW DELHI vs M/S. MOSAIC INDIA (P) LTD., NEW DELHI
ITA 3435/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. NOV SARA INDIA PVT. LTD., NEW DELHI
ITA 1789/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S. NOV SARA INDIA PVT. LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 1685/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
MARATHON ELECTRIC INDIA PVT. LTD.,HARYANA vs DCIT, FARIDABAD
ITA 1576/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S. NOV SARA INDIA PVT. LTD., NEW DELHI
ITA 6180/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. NOV SARA INDIA PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 6143/DEL/2013[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs SMT. ALKA JAIN, NEW DELHI
ITA 3806/DEL/2013[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NAINITAL vs M/S KUMAON MANDAL VIKAS NIGAM LTD., NAINITAL
ITA 1286/DEL/2013[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NAINITAL vs M/S. KUMAN MANDAL VIKAS NIGAM LTD., NAINITAL
ITA 1245/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ACIT, NEW DELHI vs M/S MOHAN EXPORTS PVT. LTD., NEW DELHI
ITA 503/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
UNITED REFRIGERATION & INDUSTRIES,NEW DELHI vs ACIT, NEW DELHI
ITA 431/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
UNITED REFRIGERATION & INDUSTRIES,NEW DELHI vs ACIT, NEW DELHI
ITA 430/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
PR. COMMISSIONER OF INCOME TAX vs M/S TRISHUL HI TECH INDUSTRIES,
ITA/175/2017ITAT Gauhati
PR. COMMISSIONER OF INCOME TAX vs M/S TRISHUL HI TECH INDUSTIRIES
ITA/173/2017ITAT Gauhati
PR COMMISSIONER OF INCOME TAX GUWAHATI vs M/S TRISHUL HI-TECH INDUSTRIES
ITA/172/2017ITAT Gauhati
THE COMMISSIONER OF INCOME TAX vs M/S BRAHMAPUTRA ROLLING MILLS
ITA/168/2017ITAT Gauhati
COMMISSIONER OF INCOME TAX vs M/S ASSAM STATE ELECTRICITY BBOARD
ITA/167/2017ITAT Gauhati
THE COMMISSIONER OF INCOME TAX vs M/S PASHUPATI MERCANTILES PVT LTD
ITA/166/2017ITAT Gauhati
THE COMMISSIONER OF INCOME TAX vs M/S R.P.G. COKE PRODUCTS
ITA/165/2017ITAT Gauhati
PR. COMMISSIONER OF INCOME TAX vs M/S TRISHUL HI TECH INDUSTRIES
ITA/164/2017ITAT Gauhati
PR. COMMISSIONER OF INCOME TAX vs M/S TRISHUL HI TECH INDUSTRIES
ITA/163/2017ITAT Gauhati
PR. COMMISSIONER OF INCOME TAX vs M/S TRISHUL HI TECH INDUSTIRIES
ITA/162/2017ITAT Gauhati
THE COMMISSIONER OF INCOME TAX vs M/S BRAHMAPUTRA IRON and STEEL CO. PVT. LTD.
ITA/161/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S A.A. NUTRIENTS
ITA/153/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S H.M. CEMENTS LTD
ITA/152/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX vs M/S GREY STONE ISPAT LIMITED
ITA/151/2017ITAT Gauhati
THE PRINCIPAL COMMISSIONER OF INCOME TAX GUWAHATI I vs M/S CAPRICON PRODUCTS
ITA/149/2017ITAT Gauhati
PRINCIPAL COMMISSIONER OF INCOME TAX GUWAHATI 2 vs M/S MEGHALAYA MOULDINGS
ITA/1/2016ITAT Gauhati
The Principal Commissioner Of Income Tax Ii Bhopal vs Surabhi Homes Pvt. Ltd.
ITA/69/2016ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE
The Principal Commissioner Of Income Tax Ii vs Surabhi Homes Pvt. Ltd.
ITA/68/2016ITAT Madhya Pradesh
HON'BLE THE CHIEF JUSTICE