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United Refrigeration &… vs ACIT | ITAT Delhi 2017 | BharatTax

Home/UNITED REFRIGERATION & INDUSTRIES,NEW DELHI vs. ACIT, NEW DELHI

UNITED REFRIGERATION & INDUSTRIES,NEW DELHI vs. ACIT, NEW DELHI

ITA 431/DEL/2011Status: DisposedITAT Delhi22 March 2017AY 2007-08

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