Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
MAFATLAL FABRICS P. LTD,MUMBAI vs ASST CIT 1(2), MUMBAI
ITA 400/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT LTU, MUMBAI vs THE TATA FINANCE LTD, MUMBAI
ITA 2961/MUM/2014[2003-04]Status: DisposedITAT MumbaiAY 2003-04
CHRISTAIN DIOR TRADING INDIA P.LTD,MUMBAI vs DCIT CIR 2(1), MUMBAI
ITA 1045/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 10(1), MUMBAI vs SYNCHEM CHEMICALS (I) P. LTD, MUMBAI
ITA 5907/MUM/2013[2007-08]Status: DisposedITAT MumbaiAY 2007-08
NEETA SAMIR MEHTA,MUMBAI vs ITO 21(1)(3), MUMBAI
ITA 1806/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
WILLIS PROCESSING SERVICES (INDIA) P.LTD,MUMBAI vs ASST CIT (OSD) 2(3), MUMBAI
ITA 6877/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DISHA N . LALWANI,MUMBAI vs ITO WD 23(2)(2), MUMBAI
ITA 6398/MUM/2012[2003-04]Status: DisposedITAT MumbaiAY 2003-04
DCIT 22(2), NAVI MUMBAI vs NANDITA MIRANI, MUMBAI
ITA 5172/MUM/2012[2006-07]Status: DisposedITAT MumbaiAY 2006-07
BPM SECURITIES P.LTD,MUMBAI vs ITO 2(1)(1), MUMBAI
ITA 8531/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
MAYURA MILIND NAIK,MUMBAI vs ITO 18(2)(1), MUMBAI
ITA 7908/MUM/2011[2006-07]Status: DisposedITAT MumbaiAY 2006-07
JUGAL KISHORE MARRIAGE TRUST,CHENNAI vs ITO, CHENNAI
ITA 82/CHNY/2017[2011-2012]Status: DisposedITAT ChennaiAY 2011-2012
ACIT, TIRUPPUR vs TEEMAGE BUILDERS PVT. LTD., TIRUPPUR
ITA 3466/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
RAMESH RAJAN CONSTRUCTION P. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 3137/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
ITO, CHENNAI vs M/S. R.P. USHA ENTERPRISES, CHENNAI
ITA 2778/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
M/S. CATERPILLAR INDIA PVT. LTD.,CHENNAI vs ACIT, PUDUCHERRY
ITA 2031/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
M/S. CATERPILLAR INDIA PVT. LTD.,CHENNAI vs ACIT, PUDUCHERRY
ITA 2030/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
M/S. CATERPILLAR INDIA PVT. LTD.,CHENNAI vs ACIT, PUDUCHERRY
ITA 2029/CHNY/2016[2008-09]Status: DisposedITAT ChennaiAY 2008-09
RAMESH K.B.MENON,CHENNAI vs ACIT, MADURAI
ITA 619/CHNY/2015[2009-10]Status: DisposedITAT ChennaiAY 2009-10
DCIT, BANGALORE vs M/S TARAMS SOFTWARE TECHNOLOGIES PVT. LTD., BANGALORE
ITA 806/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
SRI.INDUDHAR,DAVANGERE vs INCOME TAX OFFICER, DAVANGERE
ITA 2281/BANG/2016[2009-2010]Status: DisposedITAT BangaloreAY 2009-2010
SRI.R.P.NARAYANA RAO,MYSORE vs INCOME TAX OFFICER, MYSORE
ITA 2176/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S CONERGY ENERGY SYSTEMS PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 584/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
CIENA INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 783/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
ITO, NEW DELHI vs M/S. ANKUR PRODUCTS PVT. LTD., NEW DELHI
ITA 681/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
M/S. SAWHNEY BROTHERS,NEW DELHI vs ACIT, NEW DELHI
ITA 2864/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. AAKRITI HOTELS PVT. LTD., NEW DELHI
ITA 282/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S CIENA INDIA PVT LTD, NEW DELHI
ITA 1057/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. AIRADS LTD.,NEW DELHI vs ACIT, NEW DELHI
ITA 4676/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs M/S. ONS INTERACTIVE SOLUTIONS PVT. LTD., NEW DELHI
ITA 4084/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. NST BUILDERS PVT. LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3997/DEL/2014[2001-02]Status: DisposedITAT DelhiAY 2001-02
