Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
ACIT, CIR-31, KOLKATA, KOLKATA vs WEST BENGAL HOUSING BOARD, KOLKATA
ITA 284/KOL/2014[2009-10]Status: DisposedITAT KolkataAY 2009-10
ALLAHABAD BANK, NAKTALA BRANCH,KOLKATA vs JCIT, TDS RG.57, KOLKATA, KOLKATA
ITA 1384/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
ITO, WD-1(1), DURGAPUR, DURGAPUR vs M/S AMRAI PACHWAI & C. S. SHOP, DURGAPUR
ITA 1352/KOL/2014[2010-11]Status: DisposedITAT KolkataAY 2010-11
DCIT, CC-III, KOLKATA, KOLKATA vs M/S APEEJAY HOUSE PVT. LTD., KOLKATA
ITA 1319/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
AXIS STEELS LTD.,KOLKATA vs DCIT, CC-XXI, KOLKATA, KOLKATA
ITA 1288/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
M/S GATEWAYS FLINCONS INDIA LTD.,KOLKATA vs ITO, WD-2(3), KOLKATA, KOLKATA
ITA 1164/KOL/2014[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
ITO, WD-2(2), SILIGURI, SILIGURI vs M/S RIVERVIEW VANIJYA PRIVATE LTD., SILIGURI
ITA 1133/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
D.C.I.T CIR - 2,KOLKATA, KOLKATA vs M/S AMRI HOSPITAL LTD, KOLKATA
ITA 807/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
M/S SHALIMAR CONSTRUCTION,DARJEELING vs D.C.I.T, CIR-2, SILIGURI
ITA 2443/KOL/2013[2010-11]Status: DisposedITAT KolkataAY 2010-11
SRI PRAFULLA KUMAR NAJIR,PURBA MEDINIPUR vs I.T.O WD - 4,HALDIA, PURBA MEDINIPUR
ITA 2227/KOL/2013[2008-09]Status: DisposedITAT KolkataAY 2008-09
SICPA INDIA PRIVATE LIMITED (FORMERLY KNOWN AS SICPA INDIA LTD.),KOLKATA vs DCIT, CIRCLE -8, KOLKATA, KOLKATA
ITA 885/KOL/2012[2007-08]Status: DisposedITAT KolkataAY 2007-08
ITO, WARD - 3(3), KOLKATA, KOLKATA vs M/S. CALCUTTA AHMEDABAD CARRIERS PVT. LTD., KOLKATA
ITA 1561/KOL/2010[2005-06]Status: DisposedITAT KolkataAY 2005-06
PR. COMMISSIONER OF INCOME TAX-6, NEW DELHI vs NALWA STEEL & POWER LTD.
ITA/186/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PR. COMMISSIONER OF INCOME TAX-4 vs M/S HOME LINKERS E-SERVICES PVT. LTD.
ITA/90/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
THE PR. COMMISSIONER OF INCOME-TAX, CIT (A) vs M/S. INFOSYS BPO LTD.,
ITA/27/2016ITAT Karnataka
JAYANT PATEL,N.K.SUDHINDRARAO
COMMISSIONER OF INCOME vs M/S MYSORE MINERALS LTD
ITA/146/2013ITAT Karnataka
JAYANT PATEL,N.K.SUDHINDRARAO
PRINCIPAL COMMISSIONEROF INCOME TAX vs M/S MCAFEE SOFTWARE
ITA/14/2016ITAT Karnataka
JAYANT PATEL,N.K.SUDHINDRARAO
LAKSHYA LEVEL MARKETING P LTD,MUMBAI vs DCIT 9(2), MUMBAI
ITA 970/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DCIT 14(1)(1), MUMBAI vs ASREC (INDIA) LTD, MUMBAI
ITA 4319/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ACIT 32(2), MUMBAI vs KIRAN G. GADHIA, MUMBAI
ITA 4021/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ASST CIT 21(3), MUMBAI vs RAM TEXTILES, MUMBAI
ITA 3478/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 3(1)(1), MUMBAI vs ALD AUTOMOTIVE P.LTD, MUMBAI
ITA 3303/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CIR 4, THANE vs VASAI VIKAS SAHAKARI BANK LTD, THANE
ITA 2869/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 24(2)(4), MUMBAI vs MAMTA MALHOTRA, MUMBAI
ITA 1842/MUM/2015[2007-08]Status: DisposedITAT MumbaiAY 2007-08
MODERN TERRY TOWELS LTD,MUMBAI vs ASST CIT CIR 6(3), MUMBAI
ITA 6338/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DDIT (IT) 1(2), MUMBAI vs DELMAS FRANCE, MUMBAI
ITA 6041/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT 9(2), MUMBAI vs NESCO LTD, MUMBAI
ITA 5611/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
DCIT (OSD) 2(3), MUMBAI vs SHEBA PROPERTIES LTD, MUMBAI
ITA 5463/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SHAREPRO SERVICES (INDIA) P.LTD,MUMBAI vs ADDL CIT (TDS) RG 3, MUMBAI
ITA 5186/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
ITO 24(3)(3), MUMBAI vs S.D. INDUSTRIES, MUMBAI
ITA 4934/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11