Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
DCIT, CHENNAI vs M/S. ARUNA HOTELS LTD., CHENNAI
ITA 3108/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CHENNAI vs M/S. ARIHANT HOSPITALITY CHENNAI PVT. LTD., CHENNAI
ITA 3107/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
DCIT, CHENNAI vs M/S. HI-TECH HOUSING PROJECTS PVT. LTD., CHENNAI
ITA 2638/CHNY/2016[2001-02]Status: DisposedITAT ChennaiAY 2001-02
RESHMA R. MEHTA,MUMBAI vs ACIT CEN CIR 7, MUMBAI
ITA 5642/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
RESHMA R. MEHTA,MUMBAI vs ACIT CEN CIR 7, MUMBAI
ITA 5641/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
RESHMA R. MEHTA,MUMBAI vs ACIT CEN CIR 7, MUMBAI
ITA 5640/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
RESHMA R. MEHTA,MUMBAI vs ACIT CEN CIR 7, MUMBAI
ITA 5639/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RESHMA R. MEHTA,MUMBAI vs ACIT CEN CIR 7, MUMBAI
ITA 5638/MUM/2016[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RESHMA R. MEHTA,MUMBAI vs ACIT CEN CIR 7, MUMBAI
ITA 5637/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
RESHMA R. MEHTA,MUMBAI vs ACIT CEN CIR 7, MUMBAI
ITA 5636/MUM/2016[2006-07]Status: DisposedITAT MumbaiAY 2006-07
YOGESHKUMAR V. PANDYA,MUMBAI vs ITO WD 25(2)(2), MUMBAI
ITA 4222/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AHURA ASSOCIATES,MUMBAI vs ADDL CIT RG 23(1), MUMBAI
ITA 2792/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JAGAT P. SHAH HUF,MUMBAI vs ASST CIT 14(1), MUMBAI
ITA 2584/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DHARMA PRODUCTIONS P LTD,MUMBAI vs ASST CIT 16(1), MUMBAI
ITA 25/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NISSAN COPPER LTD,VALSAD vs DCIT CEN CIR 20, MUMBAI
ITA 2190/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
JUST TEXTILES LTD,AMBERNATH vs DCIT RG 10(3), MUMBAI
ITA 1907/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
REMI PROCESS PLANT AND MACHINERY LTD,MUMBAI vs DCIT CIR 3(3), MUMBAI
ITA 1817/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CIR 3(3)(1), MUMBAI vs REMI PROCESS PLANT & MACHINERY LTD, MUMBAI
ITA 1723/MUM/2015[2011-12]Status: DisposedITAT MumbaiAY 2011-12
NADIADWALA ENTERTAINMENT & TECHNOLOGIES LTD,MUMBAI vs CIT 14, MUMBAI
ITA 6293/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
MERU IMPEX,MUMBAI vs ADDL CIT 15(1), MUMBAI
ITA 2566/MUM/2014[2009-10]Status: DisposedITAT MumbaiAY 2009-10
COL AMARJIT D NAGI,MUMBAI vs ASST CIT CEN CIR 20,
ITA 1051/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
COL AMARJIT D NAGI,MUMBAI vs ASST CIT CIR 20,
ITA 1050/MUM/2014[2005-06]Status: DisposedITAT MumbaiAY 2005-06
YOGESH JAYENDRA MEHTA,MUMBAI vs ASST CIT 16(1), MUMBAI
ITA 2756/MUM/2013[2004-05]Status: DisposedITAT MumbaiAY 2004-05
DHANRAJ MILLS P. LTD,MUMBAI vs ACIT (OSD)-II CEN RG-7, MUMBAI
ITA 3830/MUM/2009[1987-88]Status: DisposedITAT MumbaiAY 1987-88
THE DCIT 8(2), MUMBAI vs M/S. NUTECH COPORATE SERVICES LTD (FORMERLY KNOWN AS IIT CAPITAL SERVICES LTD), MUMBAI
ITA 2204/MUM/2008[1993-1994]Status: DisposedITAT MumbaiAY 1993-1994
ASST.C.I.T., BANGALORE vs M/S CURAM SOFTWARE INTERNATIONAL PVT. LTD., BANGALORE
ITA 499/BANG/2015[2010-11]Status: DisposedITAT BangaloreAY 2010-11
TRIANZ HOLDINGS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1568/BANG/2012[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ITO, NEW DELHI vs M/S. MITRA INDUSTRIES PVT. LTD., NEW DELHI
ITA 6538/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
M/S. KRISH FRAGRANCE (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 5783/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
DCIT, NEW DELHI vs M/S. SARVODAYA REALTORS, NEW DELHI
ITA 872/DEL/2014[1998-99]Status: DisposedITAT DelhiAY 1998-99