DCIT, CHENNAI vs. M/S. ARIHANT HOSPITALITY CHENNAI PVT. LTD., CHENNAI

PDF · subscribers
ITA 3107/CHNY/2016Status: DisposedITAT Chennai21 March 2017AY 2012-13

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →