Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
DCIT, DEHRADUN vs M/S. BAKER HUGHES SINGAPORE PTE. LTD., MUMBAI
ITA 6588/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, DEHRADUN vs M/S. BAKER HUGHES ASIA PACIFIC LTD., DEHRADUN
ITA 6584/DEL/2014[2011-12]Status: DisposedITAT DelhiAY 2011-12
TELEREX ETECH PVT. LTD.,GURGAON vs DCIT, NEW DELHI
ITA 3166/DEL/2014[2010-11]Status: PendingITAT DelhiAY 2010-11
DCIT, NEW DELHI vs M/S. LUMAX ANCILLARY LTD., NEW DELHI
ITA 2288/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. MAVERICK ELECTRONICS (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 1835/DEL/2014[2003-04]Status: DisposedITAT DelhiAY 2003-04
MS. KAVITA GUPTA,DELHI vs ITO, NEW DELHI
ITA 1211/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, DEHRADUN vs UTTARANCHAL SABHI KE LIYE SHIKSHA PARISHAD, DEHRADUN
ITA 5533/DEL/2013[2010-11]Status: DisposedITAT DelhiAY 2010-11
ACIT, NEW DELHI vs SHRI VIJAY KUMAR RAICHAND, MUMBAI
ITA 6443/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. LEASE PLAN INDIA LTD., NEW DELHI
ITA 497/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
LEASE PLAN INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 308/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
LEASE PLAN INDIA LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 307/DEL/2012[2007-08]Status: DisposedITAT DelhiAY 2007-08
ACIT, NEW DELHI vs M/S. UNIVERSAL ADVERTISING PVT. LTD., NEW DELHI
ITA 4318/DEL/2011[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs M/S. UNIVERSAL ADVERTISING PVT. LTD., NEW DELHI
ITA 4317/DEL/2011[2004-05]Status: DisposedITAT DelhiAY 2004-05
LEASE PLAN INDIA LTD.,NEW DELHI vs ADDL. CIT, NEW DELHI
ITA 367/DEL/2011[2006-07]Status: DisposedITAT DelhiAY 2006-07
COMNR.OF INCOME TAX vs ORISSA S.POLICE HOUS
ITA/79/2006ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMMNR.OF INCOME TAX vs B.S.N.JOSHI and SONS
ITA/63/2006ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMMNR.OF INCOME TAX vs SEEMA AGARWAL
ITA/62/2006ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.OF INCOMETAX vs ORISSA CONCRETE P.
ITA/224/2004ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMMNR.OF INCOME TAX vs RABINDRA KU.LENKA
ITA/108/2006ITAT Orissa
MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY
COMNR.INCOME TAX vs KRUPASINDHU RICE
ITA/65/2006ITAT Orissa
THE PR.COMMISSIONER OF INCOME TAX, PANAJI. vs M/S. BANDEKAR BROTHERS PVT.LTD.,
TXA/60/2016ITAT Bombay
PR. COMMISSIONER OF INCOME TAX, UDAIPUR vs M/S BHIM SINGH CHUNDAWAT and PARTY
ITA/57/2016ITAT Rajasthan
M/S Prahladari & Sons. vs The Commissioner Of Income Tax-Ii
MAIT/75/2005ITAT Madhya Pradesh
SHRI SHAUNAK SUDHIR GHODKE,INDORE vs THE DCIT (CENTRAL)-I, BHOPAL
ITA 1519/IND/2016[2011-12]Status: DisposedITAT IndoreAY 2011-12
SHRI SHAUNAK SUDHIR GHODKE,INDORE vs THE DCIT (CENTRAL)-I, BHOPAL
ITA 1518/IND/2016[2010-11]Status: DisposedITAT IndoreAY 2010-11
SHRI SHAUNAK SUDHIR GHODKE,INDORE vs THE DCIT (CENTRAL)-I, BHOPAL
ITA 1517/IND/2016[2009-10]Status: DisposedITAT IndoreAY 2009-10
SHRI SHAUNAK SUDHIR GHODKE,BHOPAL vs THE DCIT (CENTRAL)-I, BHOPAL
ITA 1516/IND/2016[2008-09]Status: DisposedITAT IndoreAY 2008-09
THE DCIT, 2(1), BHOPAL vs M/S. M.P. RAJYA VAN VIKAS NIGAM LTD., BHOPAL
ITA 1348/IND/2016[2013-14]Status: DisposedITAT IndoreAY 2013-14
SHRI VINOD KUMAR SINGH KUSHWAH,INDORE vs THE ITO 3(3), INDORE
ITA 1036/IND/2016[2009-10]Status: DisposedITAT IndoreAY 2009-10
SHRI ANIL KUMAR BIDDUA,BHOPAL vs THE ITO 1(1), BHOPAL
ITA 1017/IND/2016[2006-07]Status: DisposedITAT IndoreAY 2006-07
