Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
SHRI SUNIL KUMAR BIDDUA,BHOPAL vs THE ITO 1(1), BHOPAL
ITA 1016/IND/2016[2006-07]Status: DisposedITAT IndoreAY 2006-07
THE ITO-2(2), BHOPAL vs SHRI SANDEEP KUMAR DUBEY, BHOPAL
ITA 391/IND/2015[2005-06]Status: DisposedITAT IndoreAY 2005-06
MRS. RAJNI MADAN,BHOPAL vs THE ITO 3(2), BHOPAL
ITA 199/IND/2014[2009-10]Status: DisposedITAT IndoreAY 2009-10
ACIT, JAIPUR vs RAJASTHAN STATE BEVRAGES CORPORATION LTD., JAIPUR
ITA 1062/JPR/2016[2013-14]Status: DisposedITAT JaipurAY 2013-14
M/S INVENGER TECHNOLOGIES PRIVATE LIMITED vs THE JOINT COMMISSIONER OF COMMERCIAL TAXES
WP/10727/2017ITAT Karnataka
RAGHVENDRA S.CHAUHAN
DCIT, CIRCLE-40, KOLKATA, KOLKATA vs OM PRAKASH SINGH, KOLKATA
ITA 2006/KOL/2016[2012-13]Status: DisposedITAT KolkataAY 2012-13
DCIT, COIMBATORE vs M/S. EXPO FREIGHT PVT. LTD., CHENNAI
ITA 2729/CHNY/2016[2009-10]Status: DisposedITAT ChennaiAY 2009-10
TALENT INFOWAY LTD,MUMBAI vs DCIT CC 46, MUMBAI
ITA 697/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
ITO 32(1)(5), MUMBAI vs GLAZERS INDIA, MUMBAI
ITA 4120/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
PRAFUL PANINDARE,NAVI MUMBAI vs ITO 35(2)(5), MUMBAI
ITA 3419/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
SURESH CHIMANLAL SHAH,MUMBAI vs ITO 16(2), MUMBAI
ITA 3280/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
LATE SHRI HARSHAD S. MEHTA,MUMBAI vs DCIT CEN CIR 4(1), MUMBAI
ITA 3271/MUM/2015[2009-10]Status: DisposedITAT MumbaiAY 2009-10
KAYCEE SHARES BROKING P.LTD,MUMBAI vs DCIT CC 46, MUMBAI
ITA 7479/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
NAVI MUMBAI MUNCIPAL CORPORATION (NMMC),NAVI MUMBAI vs ITO (TDS) 2(4), MUMBAI
ITA 1617/MUM/2014[2006-07]Status: DisposedITAT MumbaiAY 2006-07
ITO 5(1)(3), MUMBAI vs DEVYANG REALTY HOLDINGS P.LTD, MUMBAI
ITA 231/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
REEBOK INDIA COMPANY,NEW DELHI vs DCIT, NEW DELHI
ITA 954/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
MOHD. SULEMAN,GHAZIABAD vs ITO, GHAZIABAD
ITA 6491/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. VEERMATI,BAGHPAT vs ITO, UTTAR PRADESH
ITA 6406/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
KAMLESH KUMAR SHAHI,GHAZIABAD vs ITO, NEW DELHI
ITA 4627/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
UDS OFFSETS PVT. LTD.,FARIDABAD vs ITO, NEW DELHI
ITA 3771/DEL/2016[2006-07]Status: DisposedITAT DelhiAY 2006-07
PRASHA SOLUTION (P) LTD.,NEW DELHI vs ITO, NEW DELHI
ITA 3066/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
DCIT, NEW DELHI vs M/S REEBOK INDIA COMPANY, NEW DELHI
ITA 1620/DEL/2016[2011-12]Status: DisposedITAT DelhiAY 2011-12
ITO, NEW DELHI vs SH. VIJENDER, DELHI
ITA 5059/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
SHRI NARESH KUMAR,HARYANA vs ITO, REWARI
ITA 3600/DEL/2015[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. NEW OM CONSTRUCTION CO.,DELHI vs PR. CIT DELHI- 16, NEW DELHI
ITA 3461/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
AMIT SABHARWAL,GHAZIABAD vs ITO, GHAZIABAD
ITA 3380/DEL/2015[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S. NEW LINE DEVELOPERS PVT. LTD., NEW DELHI
ITA 733/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. SIRI RAM KISHAN CHAND (HUF),NEW DELHI vs ITO, NEW DELHI
ITA 5602/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SH. MOHIT BURMAN,NEW DELHI vs ACIT, NEW DELHI
ITA 392/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ITO, NOIDA vs M/S. E. TRANSITION SYSTEMS, NOIDA
ITA 3070/DEL/2014[2006-07]Status: DisposedITAT DelhiAY 2006-07
