Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
M/S. CHANDRA PRAKASH GOEL,NEW DELHI vs ITO, HAPUR
ITA 3032/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
DCIT (LTU), NEW DELHI vs M/S. C&S ELECTRIC LTD., NEW DELHI
ITA 1318/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
ITO, NEW DELHI vs SH. SUNIL SHARMA, NEW DELHI
ITA 1199/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
ACIT, NEW DELHI vs M/S A.K. SERVICES PVT. LTD., NEW DELHI
ITA 5616/DEL/2013[2008-09]Status: DisposedITAT DelhiAY 2008-09
M/S A.K. SERVICES PVT. LTD.,NEW DELHI vs DCIT, NEW DELHI
ITA 4987/DEL/2013[2006-07]Status: DisposedITAT DelhiAY 2006-07
M/S. ENI INDIA LTD.,NEW DELHI vs ADIT, DEHRADUN
ITA 6416/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
ESPN SOFTWARE INDIA (P) LTD.,GURGAON vs ACIT, NEW DELHI
ITA 5744/DEL/2011[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S ENI INDIA LIMITED,NEW DELHI vs ADDL. CIT, DEHRADUN
ITA 5091/DEL/2010[2007-08]Status: DisposedITAT DelhiAY 2007-08
ITO, NEW DELHI vs M/S. O.J. SECURITIES (P) LTD, NEW DELHI
ITA 3464/DEL/2009[2001-02]Status: DisposedITAT DelhiAY 2001-02
ITO, WARD 28(1) vs GEETA DEVI BINDAL,
ITA 2154/DEL/2007[1998-1999]Status: DisposedITAT DelhiAY 1998-1999
CEE PEE MARBLE & GRANITES,MALAPPURAM vs ITO, TIRUR
ITA 401/COCH/2011[2006-07]Status: DisposedITAT CochinAY 2006-07
CEE PEE GRANITES P.LTD,MALAPPURAM vs ACIT, TIRUR
ITA 400/COCH/2011[2006-07]Status: DisposedITAT CochinAY 2006-07
BAJARGAN TRADERS,JAIPUR vs ACIT, ALWAR
ITA 137/JPR/2017[2013-14]Status: DisposedITAT JaipurAY 2013-14
VIJAY INDUSTRIES,ALWAR vs ACIT, ALWAR
ITA 778/JPR/2016[2012-13]Status: DisposedITAT JaipurAY 2012-13
DHEERAJ GOYAL,KOTA vs PRINCIPAL CIT, KOTA
ITA 586/JPR/2016[2011-12]Status: DisposedITAT JaipurAY 2011-12
HIMMAT MAL DOSHI,JAIPUR vs ITO, JAIPUR
ITA 276/JPR/2015[2011-12]Status: DisposedITAT JaipurAY 2011-12
CORPORATE EXECUTIVE BOARD INDIA PVT. LTD.,GURGAON vs ACIT, GURGAON
ITA 963/DEL/2015[2010-11]Status: DisposedITAT DelhiAY 2010-11
CEB INDIA PVT. LTD.,GURGAON vs ACIT, GURGAON
ITA 6683/DEL/2015[2011-12]Status: DisposedITAT DelhiAY 2011-12
ACIT, NEW DELHI vs SMT. MEETA GUTGUTIA, NEW DELHI
ITA 799/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. LOTTEE ENGINEERING AND CONSTRUCTION INDIA PVT. LTD., NEW DELHI
ITA 1408/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
M/S. CORPORATE EXECUTIVE BOARD INDIA PVT. LTD.,GURGAON vs ACIT, GURGAON
ITA 1088/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. MEETA GUTGUTIA,NEW DELHI vs DCIT, NEW DELHI
ITA 1013/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
R.V. AGENCIES PVT. LTD,PUNJAB vs ITO, NEW DELHI
ITA 2909/DEL/2013[2004-05]Status: DisposedITAT DelhiAY 2004-05
M/S. CORPORATE EXECUTIVE BOARD INDIA PVT. LTD.,GURGAON vs ACIT, GURGAON
ITA 6328/DEL/2012[2008-09]Status: DisposedITAT DelhiAY 2008-09
MANOHAR LAL THAKRAL,PANIPAT vs ITO, PANIPAT
ITA 3744/DEL/2011[2003-04]Status: DisposedITAT DelhiAY 2003-04
ACIT, NEW DELHI vs M/S ROHAN MOTORS LTD., NEW DELHI
ITA 2847/DEL/2011[2008-09]Status: DisposedITAT DelhiAY 2008-09
SHEKHAR CHAND KESHIV (HUF),NEW DELHI vs ITO, NEW DELHI
ITA 5811/DEL/2010[1999-00]Status: DisposedITAT DelhiAY 1999-00
PUNJ LLOYD LIMITED,NEW DELHI vs ACIT, NEW DELHI
ITA 5256/DEL/2010[2006-07]Status: DisposedITAT DelhiAY 2006-07
SUSHIL KUMAR NAHATA,KOLKATA vs ITO, WD-49(2), KOLKATA, KOLKATA
ITA 987/KOL/2016[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SMT PREKSHA KEDIA,KOLKATA vs ITO, WD-24(4), KOLKATA, KOLKATA
ITA 949/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
