Recent Judgments
Latest ITAT tax tribunal orders across all benches.(370,744 total)
JHA EDUCATIONAL TRUST,KOLKATA vs CIT(EXEMPTIONS), KOLKATA, KOLKATA
ITA 931/KOL/2016[]Status: DisposedITAT Kolkata
SETH JAGANNATH BAJORIA TRUST,KOLKATA vs CIT, (EXEMPTIONS), KOLKATA, KOLKATA
ITA 19/KOL/2016[]Status: DisposedITAT Kolkata
LEXICON COMMERCIAL ENTERPRISES LIMITED,KOLKATA vs ITO, WD-1(4), KOLKATA, KOLKATA
ITA 1399/KOL/2016[2010-11]Status: DisposedITAT KolkataAY 2010-11
ACIT, CIR-2(2), KOLKATA, KOLKATA vs M/S. TATA KORF ENGINEERING SERVICES LTD., KOLKATA
ITA 1357/KOL/2016[1999-2000]Status: DisposedITAT KolkataAY 1999-2000
SRI RUPAK MITRA,KOLKATA vs ACIT, CIR-39, KOLKATA, KOLKATA
ITA 954/KOL/2015[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
DCIT, CIR-I, KOLKATA, KOLKATA vs M/S RELIANCE JUTE MILLS INTERNATIONAL LTD., KOLKATA
ITA 897/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
SUSHILA STEEL COMPLEX (P) LTD.,KOLKATA vs THE ITO, WD-7 (3), KOLKATA, KOLKATA
ITA 540/KOL/2014[2002-2003]Status: DisposedITAT KolkataAY 2002-2003
ACIT, CIR-43, KOLKATA, KOLKATA vs SHRI AJAY KUMAR THAKKAR, KOLKATA
ITA 433/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
PRINCEWATERHOUSECOOPERS PVT. LTD.,KOLKATA vs JCIT (OSD-CIT-I), KOLKATA, KOLKATA
ITA 1156/KOL/2014[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
I.T.O WD - 53(4),KOLKATA, KOLKATA vs SRI NIRAPADA PATRA, SOUTH 24 PARGANAS
ITA 677/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
D.C.I.T., CIRCLE-12, KOLKATA, KOLKATA vs M/S VINAYAK DEALERD PVT. LTD., KOLKATA
ITA 2671/KOL/2013[2009-2010]Status: DisposedITAT KolkataAY 2009-2010
SRI RANJIT KUMAR DAS,PURULIA vs I.T.O, WARD-3(2), PURULIA., PURULIA
ITA 2352/KOL/2013[2009-10]Status: DisposedITAT KolkataAY 2009-10
DCIT, C.C.-XVI, KOLKATA, KOLKATA vs M/S. EASTERN MINERAL & TRADING AGENCY, ASANSOL
ITA 907/KOL/2010[2004-05]Status: DisposedITAT KolkataAY 2004-05
EASTERN INDIA POWERTECH LTD. vs COMMISSIONER OF INCOME TAX-VI,
ITA/182/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
EASTERN INDIA POWERTECH LTD. vs COMMISSIONER OF INCOME TAX-IV
ITA/184/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
EASTERN INDIA POWERTECH LTD. vs COMMISSIONER OF INCOME TAX-IV
ITA/180/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
EASTERN INDIA POWERTECH LTD. vs COMMISSIONER OF INCOME TAX - XIII
ITA/183/2017ITAT Delhi
HON'BLE MR. JUSTICE S. RAVINDRA BHAT,HON'BLE MR. JUSTICE NAJMI WAZIRI
SYED HUSSAIN SAHEB BABU,CHENNAI vs ITO, CHENNAI
ITA 3241/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
ACIT, TIRUPPUR vs SHRI S.N. SARAVANAN, TIRUPPUR
ITA 3112/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
DCIT, CHENNAI vs M/S. A. T. C. LTD., HOSUR
ITA 3106/CHNY/2016[2010-11]Status: DisposedITAT ChennaiAY 2010-11
SHRI MOHAN VASANTHA KUMARESAN,CHENNAI vs ITO, CHENNAI
ITA 3068/CHNY/2016[2013-14]Status: DisposedITAT ChennaiAY 2013-14
RR WAREHOUSING PVT. LTD.,CHENNAI vs ACIT, CHENNAI
ITA 2683/CHNY/2016[2011-12]Status: DisposedITAT ChennaiAY 2011-12
VENKATESWARA HOSPITAL,CHENNAI vs DCIT, CHENNAI
ITA 1769/CHNY/2016[2012-13]Status: DisposedITAT ChennaiAY 2012-13
ABT LIMITED,CHENNAI vs DCIT, CHENNAI
ITA 1602/CHNY/2016[2007-08]Status: DisposedITAT ChennaiAY 2007-08
P.SUKUMAR,CHENNAI vs ITO, SALEM
ITA 442/CHNY/2013[2009-10]Status: DisposedITAT ChennaiAY 2009-10
SELLA SYNERGY INDIA PRIVATE LIMITED,CHENNAI vs ACIT, CHENNAI
ITA 2052/CHNY/2011[2007-08]Status: DisposedITAT ChennaiAY 2007-08
ROMILA M. NAGPAL,MUMBAI vs ITO 24(3)(4), MUMBAI
ITA 6388/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
HARISH RADESHYAM KHANDELWAL,MUMBAI vs ITO 30(1)(4), MUMBAI
ITA 5515/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
P. P. BARMAN,MUMBAI vs ITO 26(1)(3), MUMBAI
ITA 5049/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 32(1)(1), MUMBAI vs ABHAY AUTOMOTIVE COMPANY, MUMBAI
ITA 4939/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10