COMNR.OF INCOME TAX vs. ORISSA S.POLICE HOUS
ITA/79/2006HC OrissaODHC01042962200620 March 2017Bench: MR. JUSTICE I.MAHANTY,MR. JUSTICE BISWAJIT MOHANTY1 pages
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I.T.A. No.79 of 2006
4.
20.03.2017 A memo dated 16.03.2017 has been filed by Mr. S.K. Ach arya learned Senior Standing Counsel for the Income Tax Department stating therein that the ap pellant wants to withdraw this Appeal in view of the Circular issued by the CBDT. In view of the memo filed this Appeal is dismissed as withdrawn. Free copy of this order be handed over to the learned counsel for the Income Tax Department.
.. I. Mahan ty,J.
...... Biswajit Mohanty,J. 2
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