Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,269 total)
M/S BAYNEE INDUSTRIES,KOLKATA vs ACIT, CIR-44, KOLKATA, KOLKATA
ITA 59/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
M/S EVE LAND NURSING HOME,BURDWAN vs ACIT, CIRCLE-1, BURDWAN, BURDWAN
ITA 2145/KOL/2016[2011-12]Status: DisposedITAT KolkataAY 2011-12
ITO, WARD 33(1), KOLKATA, KOLKATA vs SARAF JEWELS & CO., KOLKATA
ITA 1581/KOL/2016[2007-08]Status: DisposedITAT KolkataAY 2007-08
SRI BIDHAN CH. BISWAS,KOLKATA vs ITO, WD-37(4), KOLKATA, KOLKATA
ITA 1367/KOL/2016[]Status: DisposedITAT Kolkata
ADARSH FOUNDATION,KOLKATA vs THE PCIT, (EXEMPTIONS), KOLKATA, KOLKATA
ITA 1324/KOL/2016[]Status: DisposedITAT Kolkata
DCIT, CC-XXVII, KOLKATA, KOLKATA vs M/S HARBANSLAL MALHOTRA & SONS PVT. LTD., KOLKATA
ITA 855/KOL/2014[2004-2005]Status: DisposedITAT KolkataAY 2004-2005
ACIT, CIR-2, BURDWAN, BURDWAN vs DILIP SAHA, BURDWAN
ITA 582/KOL/2014[2010-2011]Status: DisposedITAT KolkataAY 2010-2011
SRI SUNDAR SHAW L/H OF LATE LAL BEHARI SHAW,SOUTH 24 PARGANAS vs ACIT, CIR-53, KOLKATA, KOLKATA
ITA 981/KOL/2012[2008-2009]Status: DisposedITAT KolkataAY 2008-2009
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL) - 2 vs M/S MAHESH WOOD PRODUCTS PVT. LTD.,
ITA/787/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX- 11 vs SHRI INDER PAL SINGH WADHAWAN
ITA/220/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL) - 2 vs M/S MAHESH WOOD PRODUCTS PVT. LTD.,
ITA/786/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR. COMMISSIONER OF INCOME TAX- 11 vs SHRI INDER PAL SINGH WADHAWAN
ITA/222/2017ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PR.COMMISSINOR OF INCOME TAX vs JINDAL DYECHEM INDUSTRIES PVT.LTD.
ITA/668/2016ITAT Delhi
HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE CHANDER SHEKHAR
PRITI UPPAL,NAVI MUMBAI vs ITO 22(3)(3), MUMBAI
ITA 743/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MANGALA OMPRAKASH CHAUDHARI,MUMBAI vs ITO 32(2)(3), MUMBAI
ITA 549/MUM/2017[2009-10]Status: DisposedITAT MumbaiAY 2009-10
MANISH MAHIPTARAI SHAH,BHIWANDI vs ITO 1(2), KALYAN
ITA 539/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
INDU R. BAGGA,MUMBAI vs ITO 20(1)(3), MUMBAI
ITA 282/MUM/2017[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SHAILENDRA NAHAR,MUMBAI vs ITO 25(2)(3), MUMBAI
ITA 261/MUM/2017[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ITO 3(1)(3), MUMBAI vs EMERGIC VENTURE CAPITAL P.LTD, MUMBAI
ITA 6988/MUM/2016[2012-13]Status: DisposedITAT MumbaiAY 2012-13
ASST CIT 31(1), MUMBAI vs DIAMOND TOOLS INDUSTRIES, MUMBAI
ITA 6939/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
DIMENSION DATA ASIA PACIFIC PTE. LTD,MUMBAI vs DCIT (IT) 2(1)(2), MUMBAI
ITA 684/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
DCIT CC 3(1) CEN RG 3, MUMBAI vs WIND WORLD WIND FARMS (KARNATAKA) LTD, MUMBAI
ITA 6839/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CC 3(1) CEN RG 3, MUMBAI vs WIND WORLD WIND FARMS (KARNATAKA) LTD, MUMBAI
ITA 6826/MUM/2016[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BRIJMOHAN P. RATHI,MUMBAI vs ITO - 32(1)(3), MUMBAI
ITA 5976/MUM/2016[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ESSAR INVESTMENT LTD,MUMBAI vs ITO 5(1)(4), MUMBAI
ITA 5389/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
GEOLIFE ORGANICS,MUMBAI vs ASST CIT 23(2), MUMBAI
ITA 3699/MUM/2016[2009-10]Status: DisposedITAT MumbaiAY 2009-10
LUXURY GOODS RETAIL P.LTD,MUMBAI vs DCIT 10(2)(1), MUMBAI
ITA 3508/MUM/2016[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT CIR 1, KALYAN vs KRISHNA SHEET PROCESSORS P. LTD, MUMBAI
ITA 4003/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
DCIT CEN CIR 8(1), MUMBAI vs SURESH GAGGAR, MUMBAI
ITA 1292/MUM/2015[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SUMAN KHURANA,MUMBAI vs ASST CIT CEN CIR 20, MUMBAI
ITA 1132/MUM/2015[2010-11]Status: DisposedITAT MumbaiAY 2010-11
