Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,269 total)
ORICON ENTERPRISES,MUMBAI vs ASST CIT CEN CIR 20, MUMBAI
ITA 7387/MUM/2014[2007-08]Status: DisposedITAT MumbaiAY 2007-08
BHAGIRATH BEAINGS P.LTD,MUMBAI vs ADDL CIT (TDS)RG 1, MUMBAI
ITA 7095/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
NISHOTTAM TRADERS P. LTD,MUMBAI vs ITO 9(2)(3), MUMBAI
ITA 6874/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
AKSHAY J DOSHI,MUMBAI vs JCIT 25(1), MUMBAI
ITA 6284/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ASST CIT 25(1), MUMBAI vs AKSHAY J DOSHI, MUMBAI
ITA 6206/MUM/2014[2011-12]Status: DisposedITAT MumbaiAY 2011-12
ITO 18(1)(2), MUMBAI vs LOYAL CO OPERATIVE HOUSING SOCIETY LTD, MUMBAI
ITA 5413/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
MULTIFILMS PLASTICS P.LTD,MUMBAI vs DCIT 8(2), MUMBAI
ITA 4363/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ZEE ENTERTAINMENT ENTERPRISES LIMITED,MUMBAI vs ADDL. COMM OF INCOME TAX RANGE-11 (1), MUMBAI
ITA 3406/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
KRISHNA DADU PATIL,THANE vs ACIT CIR 1, THANE
ITA 3203/MUM/2014[2008-09]Status: DisposedITAT MumbaiAY 2008-09
RAVI KIRAN AGGARWAL,MUMBAI vs ASST CIT CEN CIR 47, MUMBAI
ITA 1967/MUM/2014[2010-11]Status: DisposedITAT MumbaiAY 2010-11
ARS SYSTEMS & COMMUNICATIONS LTD,NAVI MUMBAI vs ITO 9(1)(1), MUMBAI
ITA 5591/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
NARESH B VORA,MUMBAI vs ASST CIT CEN CIR 18 &19, MUMBAI
ITA 4624/MUM/2013[1998-99]Status: DisposedITAT MumbaiAY 1998-99
NARESH B VORA,MUMBAI vs ASST CIT CEN CIR 18 &19, MUMBAI
ITA 4623/MUM/2013[1997-98]Status: DisposedITAT MumbaiAY 1997-98
ANAND JAIN,MUMBAI vs CIT CEN-III, MUMBAI
ITA 3895/MUM/2013[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SULPHUR MILLS LTD,MUMBAI vs ADDL CIT RG 8(3), MUMBAI
ITA 107/MUM/2013[2009-10]Status: DisposedITAT MumbaiAY 2009-10
RELIANCE INTEGRATED AGRI SOLUTIONS LTD.,NAVI MUMBAI vs ASST. C.I.T. CIRCLE 5(3), MUMBAI
ITA 4519/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SURENDRA NARYAN POOJARI,MUMBAI vs ITO WD 20(3)(3), MUMBAI
ITA 1911/MUM/2012[2008-09]Status: DisposedITAT MumbaiAY 2008-09
SULPHUR MILLS LTD,MUMBAI vs ADDL CIT RG 8(3), MUMBAI
ITA 4631/MUM/2011[2007-08]Status: DisposedITAT MumbaiAY 2007-08
ACIT CEN CIR 32, MUMBAI vs GENESIS MOATELS P. LTD, MUMBAI
ITA 4502/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
GENESIS MOTELS P.LTD,MUMBAI vs ASST CIT CIR 32, MUMBAI
ITA 4014/MUM/2011[2005-06]Status: DisposedITAT MumbaiAY 2005-06
SHRIRAM OWNERSHIP TRUST,CHENNAI vs DCIT, CHENNAI
ITA 407/CHNY/2017[2014-15]Status: DisposedITAT ChennaiAY 2014-15
SHRIRAM OWNERSHIP TRUST,CHENNAI vs DCIT, CHENNAI
ITA 406/CHNY/2017[2013-14]Status: DisposedITAT ChennaiAY 2013-14
SHRI. MALLAPPA SHARANAPPA UDNOOR,GULBARGA vs INCOME TAX OFFICER, GULBARGA
ITA 74/BANG/2017[2005-06]Status: DisposedITAT BangaloreAY 2005-06
SRI.DAMODAR REDDY,BANGALORE vs INCOME TAX OFFICER, BANGALORE
ITA 167/BANG/2017[2008-09]Status: DisposedITAT BangaloreAY 2008-09
ALOK BHARTIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 855/BANG/2016[2007-2008]Status: DisposedITAT BangaloreAY 2007-2008
M/S.CHAYAGRAPHICS (INDIA) PVT. LTD.,BANGALORE vs COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1617/BANG/2016[2009-2010]Status: DisposedITAT BangaloreAY 2009-2010
DCIT, SHIMOGA vs M/S VISL EMPLOYEES CO-OP BANK LTD., BHADRAVATHI
ITA 1267/BANG/2016[2008-09]Status: DisposedITAT BangaloreAY 2008-09
JCIT, BANGALORE vs M/S CIBERSITES INDIA PVT. LTD., BANGALORE
ITA 1241/BANG/2016[2006-07]Status: DisposedITAT BangaloreAY 2006-07
DCIT, BANGALORE vs M/S KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD, BANGALORE
ITA 1212/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
IRSHAD IQBAL SORATHIA,SIRSI vs ITO, SIRSI
ITA 1143/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12