Recent Judgments
Latest ITAT tax tribunal orders across all benches.(372,269 total)
AJAY SHARMA,MEERUT vs DCIT, BANGALORE
ITA 1084/BANG/2016[2012-13]Status: DisposedITAT BangaloreAY 2012-13
M/S WONDERLA HOLIDAYS LIMITED,BANGALORE vs PR. CIT, BANGALORE
ITA 1062/BANG/2016[2011-12]Status: DisposedITAT BangaloreAY 2011-12
DEEPAK CABLES (INDIA) LTD.,BANGALORE vs ADDL..C.I.T., BANGALORE
ITA 493/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ACIT, HUBLI vs SHRI. MALLANAGOUDA S. SANKAGOUDASHANI, HUBLI
ITA 294/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
ACIT, HUBLI vs SHRI. MALLANAGOUDA S. SANKAGOUDASHANI, HUBLI
ITA 293/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ACIT, HUBLI vs SHRI. MALLANAGOUDA S. SANKAGOUDASHANI, HUBLI
ITA 292/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
MALLANGOUDA SANKAGOUDASHI vs DCIT,
ITA 222/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
MALLANGOUDA SANKAGOUDASHI vs DCIT,
ITA 221/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
MALLANGOUDA SANKAGOUDASHI vs DCIT,
ITA 220/BANG/2014[2008-09]Status: DisposedITAT BangaloreAY 2008-09
M/S NIRVANA BUSINESS SOLUTIONS P LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1623/BANG/2014[2009-10]Status: DisposedITAT BangaloreAY 2009-10
GOPALAN ENTERPRISES (P) LTD. vs ADDL C.I.T.,
ITA 158/BANG/2014[2010-11]Status: DisposedITAT BangaloreAY 2010-11
T. SHIVAPRAKASH vs ACIT,
ITA 1793/BANG/2013[2009-10]Status: DisposedITAT BangaloreAY 2009-10
ATHENA SEMI CONDUCTORS LTD.,BANGALORE vs CIT,
ITA 1630/BANG/2013[2005-06]Status: DisposedITAT BangaloreAY 2005-06
DDIT(EXEMPTIONS), BANGALORE vs M/S. CENTRAL POWER RESEARCH INSTITUTE, BANGALORE
ITA 379/BANG/2009[2001-02]Status: DisposedITAT BangaloreAY 2001-02
SH. RAJ KUMAR THROUGH SH. KAPIL DEV,DELHI vs ITO, NEW DELHI
ITA 851/DEL/2016[1996-97]Status: DisposedITAT DelhiAY 1996-97
RAJPAL TREHAN,NEW DELHI vs ACIT, NEW DELHI
ITA 6113/DEL/2016[2013-14]Status: DisposedITAT DelhiAY 2013-14
SANJAY SINGH,GHAZIABAD vs DCIT, GHAZIABAD
ITA 6097/DEL/2016[2012-13]Status: DisposedITAT DelhiAY 2012-13
MAHENDRI DEVI,GHAZIABAD vs ITO, GHAZIABAD
ITA 5022/DEL/2016[2009-10]Status: DisposedITAT DelhiAY 2009-10
M/S. JMD REALTORS PVT. LTD.,NEW DELHI vs ACIT, FARIDABAD
ITA 2535/DEL/2015[2005-06]Status: DisposedITAT DelhiAY 2005-06
ACIT, NEW DELHI vs SH. SURESH AGGARWAL, DELHI
ITA 698/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
M/S. BARNALA STEELS INDUSTRIES LIMITED,NEW DELHI vs DCIT, MUZAFFARNAGAR
ITA 6118/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. SANGEETA SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 4038/DEL/2014[2009-10]Status: DisposedITAT DelhiAY 2009-10
SMT. SANGEETA SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 4037/DEL/2014[2008-09]Status: DisposedITAT DelhiAY 2008-09
SMT. SANGEETA SAWHNEY,NEW DELHI vs ACIT, NEW DELHI
ITA 4036/DEL/2014[2007-08]Status: DisposedITAT DelhiAY 2007-08
DCIT, NEW DELHI vs M/S. SHRIRAM PISTONS & RINGS LTD., NEW DELHI
ITA 3897/DEL/2014[2010-11]Status: DisposedITAT DelhiAY 2010-11
SHRI SAHAB SINGH,DELHI vs ITO, NEW DELHI
ITA 3890/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
SHRI SAHAB SINGH,DELHI vs ITO, NEW DELHI
ITA 3889/DEL/2014[2005-06]Status: DisposedITAT DelhiAY 2005-06
DCIT, NEW DELHI vs M/S. SAVA ENTERPRISES, DELHI
ITA 3850/DEL/2014[2004-05]Status: DisposedITAT DelhiAY 2004-05
DCIT, NEW DELHI vs M/S. SAVA ENTERPRISES, DELHI
ITA 3849/DEL/2014[1999-2000]Status: DisposedITAT DelhiAY 1999-2000
SATYAWATI SUBODH FOUNDATION,AGRA vs CIT, GHAZIABAD
ITA 144/DEL/2014[2012-13]Status: DisposedITAT DelhiAY 2012-13
